High Courts31 Mar 1924
Mt. Reshma Kuari Vs Rameshwar Ojha and Others
Patna High Court · AIR 1925 Patna 197
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,509 of 61,476
High Courts31 Mar 1924Allowed
Damri Vs Emperor
Allahabad High Court · 83 Ind. Cas. 711
Penal Code, 1860 (IPC) — Section 216A
High Courts31 Mar 1924Dismissed
Daya Ram Vs Thakuri
Allahabad High Court · AIR 1924 All 668 : (1924) ILR (All) 622 : 83 Ind. Cas. 21
High Courts31 Mar 1924
Emperor Vs Debi Ram and Another
Allahabad High Court · (1924) ILR (All) 623
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts31 Mar 1924
Debi Ram and Another Vs Emperor
Allahabad High Court · AIR 1924 All 675 : 81 Ind. Cas. 992
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts31 Mar 1924
Jagannath Prasad Vs East Indian Railway Co.
Allahabad High Court · (1924) 03 AHC CK 0007
High Courts31 Mar 1924
Muthusami Naidu Vs Rayalu Naidu
Madras High Court · 82 Ind. Cas. 395 : (1924) 20 LW 385
High Courts31 Mar 1924
E. Sundaram Chetty and Another Vs B. Damodaran Chetty and Another
Madras High Court · AIR 1924 Mad 850
Evidence Act, 1872 — Section 92
High Courts31 Mar 1924
E. Sundram Chetty and Another Vs B. Damodaram Chetty and Another
Madras High Court · 84 Ind. Cas. 146
Evidence Act, 1872 — Section 92
High Courts30 Mar 1924
Ramachandran Servai Vs President, Union Board
Madras High Court · 91 Ind. Cas. 529
Madras Local Boards Act, 1920 — Section 221Tamil Nadu District Municipalities Act, 1920 — Section 219(1)
High Courts29 Mar 1924
Mcleod and Company Vs Ivan Jones and Company
Calcutta High Court · AIR 1926 Cal 189
High Courts28 Mar 1924
Prathipati Suryanarayana Vs Prathipati Seshayya and Others
Madras High Court · AIR 1926 Mad 122 : 90 Ind. Cas. 843
High Courts28 Mar 1924Dismissed
Manjaya Subraya Vs Tammaya Vasudeo Shanbhog
Bombay High Court · AIR 1924 Bom 449 : (1924) 26 BOMLR 520
Bombay Land Revenue Code, 1879 — Section 63
High Courts28 Mar 1924
Baneswar Bandopadhya Vs Amulya Charan and Others
Calcutta High Court · AIR 1925 Cal 288
High Courts28 Mar 1924
Baneswar Bandopadhya Vs Amulya Charan (Amulya Chandra in Vakalatnamah) and Others
Calcutta High Court · 82 Ind. Cas. 309
High Courts28 Mar 1924
Mcleod and Company Vs Ivan Jones and Company
Calcutta High Court · 87 Ind. Cas. 218
High Courts28 Mar 1924
Durga Ram Das Vs Bharat Ram Das and Others
Calcutta High Court · 85 Ind. Cas. 739
High Courts28 Mar 1924
Hariher Prasad Narain Deo Vs Maheshwari Prasad Narain Deo
Patna High Court · 82 Ind. Cas. 813
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 2
High Courts28 Mar 1924
Devandra Nath Ghose and Others Vs Sambhu Nath Panday and Others
Patna High Court · AIR 1925 Patna 64
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 74