High Courts14 Apr 1924
Imperial Tobacco Company Ltd. Vs Atlantic Tobacco Company
Calcutta High Court · AIR 1925 Cal 220 : 84 Ind. Cas. 1014
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,508 of 61,482
High Courts14 Apr 1924
Thakur Behari Lal and Others Vs Thakur Shib Lal and Others and Thakur Mohan singh and Another
Allahabad High Court · 82 Ind. Cas. 25
Transfer of Property Act, 1882 — Section 77
High Courts14 Apr 1924
Bhaun Pratap Singh Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1924 All 922 : 85 Ind. Cas. 76
High Courts14 Apr 1924
Shib Lal and Others Vs Bihari Lal and Others and Mohan Singh and Another
Allahabad High Court · (1924) ILR (All) 633
Transfer of Property Act, 1882 — Section 77
High Courts14 Apr 1924
The Official Assignee of Rangoon Vs The Official Assignee of Madras and Others Annamalai Chetty Vs The Official Assignee of Madras and Another
Madras High Court · 91 Ind. Cas. 126 : (1925) 22 LW 362
Presidency Towns Insolvency Act, 1909 — Section 8
High Courts14 Apr 1924
P.D.U. Vatakkepat Kavilakath and Others Vs T.P. Rama Pisharody and Others
Madras High Court · AIR 1925 Mad 374
Provincial Small Cause Courts Act, 1887 — Article 18(II)
High Courts11 Apr 1924
Rajamanickam Chettiar and Another Vs A. Manickam Chettiar and Others
Madras High Court · AIR 1925 Mad 254 : (1924) 20 LW 672
Transfer of Property Act, 1882 — Section 8
High Courts11 Apr 1924
Abdul Jabbar Munshi and Others Vs Mafizuddi Sarkar and Others
Calcutta High Court · AIR 1924 Cal 980
Bengal Alluvial Land Act, 1920 — Section 145
High Courts11 Apr 1924
Bachoo Mia Vs Anwar Nabi
Calcutta High Court · AIR 1925 Cal 576 : 84 Ind. Cas. 449
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 109, 114, 204, 474
High Courts11 Apr 1924
Official Trustee of Bengal Vs Benode Behari Ghose Mal
Calcutta High Court · (1924) ILR (Cal) 943
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts11 Apr 1924
Safar Ali Mia Vs Abdul Rasid Khan and Others
Calcutta High Court · AIR 1924 Cal 1012 : 84 Ind. Cas. 28
High Courts11 Apr 1924
Dhanpat Singh Kuthari and Others Vs Hari Charan Agarwala and Another
Calcutta High Court · AIR 1925 Cal 284 : 82 Ind. Cas. 683
Sales of Goods Act, 1930 — Section 18
High Courts11 Apr 1924
Mazharul Ekbal @ Muna Mia and Another Vs Raja Gopal Lal Ray Bahadur and Another and M. Mariamun Nisa and Others
Patna High Court · AIR 1924 Patna 719
Bengal Tenancy Act, 1885 — Section 189
High Courts11 Apr 1924Disposed Of
In Re: Mr. W.S. Day, Vakil
Allahabad High Court · AIR 1924 All 565 : 81 Ind. Cas. 937
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts11 Apr 1924Dismissed
Behari Lal and others Vs Shib Lal and others
Allahabad High Court · (1924) 04 AHC CK 0057
High Courts11 Apr 1924
Rajagopala Chetty Vs Sivagami Ammal and Another
Madras High Court · AIR 1924 Mad 779 : (1924) 20 LW 538
Civil Procedure Code, 1908 (CPC) — Section 47, 96Transfer of Property Act, 1882 — Section 53
High Courts11 Apr 1924
Lakshmanan Chettiar (dead) and Others Vs Sella Muthu Naicker and Others
Madras High Court · AIR 1925 Mad 76 : 84 Ind. Cas. 301 : (1924) 47 MLJ 602