JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,506 of 61,482
Peddi Reddi Jogi Reddi Vs Paneen Chinnabireddi and Others
Madras High Court · 90 Ind. Cas. 1016
Krishnaswami Naidu and Others Vs Perumal alias Mammaya Naidu and Another
Madras High Court · 83 Ind. Cas. 84
Krishnaswami Naidu and Others Vs Perumal alias Nammayya Naidu and Another
Madras High Court · AIR 1925 Mad 112 : (1924) 20 LW 540
Peruri Sooryaprakasam Vs P.I. Muniswami Chetti
Madras High Court · AIR 1925 Mad 42 : (1925) ILR (Mad) 494 : (1924) 20 LW 175
Bathula Pitchi Reddi and Others Vs Yellepeddi Bharata Sastri
Madras High Court · (1924) 20 LW 526 : (1924) 47 MLJ 532
Udamanthala Nalupuratatil Ibraine Vs Parameswara Bavannavar and Others
Madras High Court · AIR 1925 Mad 1019 : 85 Ind. Cas. 996 : (1925) 22 LW 460
(Peddi Reddi) Jogi Reddi Vs Parem Chinnabireddi and Others
Madras High Court · AIR 1925 Mad 1195 : (1925) 22 LW 116
D. Deynan Kunhathamma Vs P. Avulla and Others
Madras High Court · AIR 1925 Mad 351
Peruri Suryapracasam Vs P.T. Munuswamy Chetty
Madras High Court · (1925) ILR (Mad) 494
Peruri Sooryaprakasam Vs P.I. Muniswami Chetty
Madras High Court · 84 Ind. Cas. 134
Sheikh Abdus Shakoor and Another Vs Munshi Abdul Rahim and Others
Calcutta High Court · 86 Ind. Cas. 799
Dwarkadas Haridas Vs Amba Lal Ganpatram
Calcutta High Court · AIR 1924 Cal 893
Abdus Sakoor and Another Vs Abdul Rahim and Others
Calcutta High Court · AIR 1925 Cal 1106
Jolfa Bibi Vs Ajaladdin and Others
Calcutta High Court · AIR 1925 Cal 425 : 85 Ind. Cas. 1053
Dwarkadas Haridas Vs Mr. Ambalal Ganpatram
Calcutta High Court · 82 Ind. Cas. 131
Roshan Lal Marwari and Others Vs Firm of Bridhi Chan Sri Lal
Patna High Court · AIR 1924 Patna 603
Baijnath Singh and Others Vs Hari Prasad Bal
Patna High Court · AIR 1924 Patna 628
Ambika Prasad Singh and Others Vs Ram Kishen Barnawar and Others
Allahabad High Court · (1924) 04 AHC CK 0036
Brij Bihari Lal and Others Vs Muhammad Nuh
Allahabad High Court · (1924) ILR (All) 656