High Courts22 Apr 1924Dismissed
Hapoo Mal Vs Emperor
Allahabad High Court · 83 Ind. Cas. 695
Penal Code, 1860 (IPC) — Section 290
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,505 of 61,482
High Courts22 Apr 1924
Emperor Vs Bihari Singh and Another
Allahabad High Court · (1924) ILR (All) 663
Civil Procedure Code, 1908 (CPC) — Section 135
High Courts22 Apr 1924
Baij Nath and Another Vs Panna Lal
Allahabad High Court · AIR 1924 All 706 : (1924) ILR (All) 635
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts22 Apr 1924
Qalandar Singh Vs Muhammad Raza Khan and Others
Allahabad High Court · AIR 1924 All 624 : 83 Ind. Cas. 687
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts22 Apr 1924
Lala Baij Nath and Another Vs Panna Lal
Allahabad High Court · 83 Ind. Cas. 737
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts22 Apr 1924
Ram Narain Vs Emperor through Shib Narain
Allahabad High Court · AIR 1924 All 566 : 83 Ind. Cas. 503
Penal Code, 1860 (IPC) — Section 499, 500
High Courts22 Apr 1924
Ramasubba Nayakar Vs Doari Raj alias Muniandi Nayakar minor by Rengammal, Guardian
Madras High Court · 85 Ind. Cas. 192
Registration Act, 1908 — Section 77
High Courts22 Apr 1924
Chintakayala Kammaiah Naidu Garu Vs Athiti Musaliah (Dead) Through his Legal Representative and Another
Madras High Court · 82 Ind. Cas. 391
Madras Local Boards Act, 1884 — Section 73Tamil Nadu Forest Act, 1882 — Section 6
High Courts22 Apr 1924
Ramasubbu Nayaker Vs Dorai Raj alias Muniandi Naicker by Rangammal, Guardian
Madras High Court · (1924) 20 LW 966 : (1924) 47 MLJ 735
Registration Act, 1908 — Section 77
High Courts22 Apr 1924
Pitchakkuttiya Pillai and Others Vs Doraiswami Mooppanar and Others
Madras High Court · AIR 1925 Mad 230 : (1924) 47 MLJ 498
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts22 Apr 1924
Chintakayala Thammiah Naidu Garu Vs Attili Musaliah (dead) and Others
Madras High Court · AIR 1924 Mad 818 : (1924) 20 LW 453 : (1924) 47 MLJ 383
Tamil Nadu Forest Act, 1882 — Section 39, 6
High Courts22 Apr 1924
G. Konda Reddi and Another Vs P. Pichireddi and Others
Madras High Court · AIR 1925 Mad 184
Evidence Act, 1872 — Section 90
High Courts17 Apr 1924
Rajani Kanta Saha and Another Vs Rajendra Kumar Bose
Calcutta High Court · AIR 1925 Cal 274
High Courts17 Apr 1924
Kumudini Dasi Vs Surendrabala Dasi and Others
Calcutta High Court · AIR 1925 Cal 155
High Courts17 Apr 1924
Satya Ranjan Roy Choudhry and Another Vs Sarat Chandra Biswas
Calcutta High Court · 96 Ind. Cas. 695
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts17 Apr 1924
Khetra Mohan Das Vs Biswa Nath Bera
Calcutta High Court · (1924) ILR (Cal) 972
Transfer of Property Act, 1882 — Section 6(e)
High Courts17 Apr 1924
Khettra Mohan Das Vs Biswanath Bera
Calcutta High Court · AIR 1924 Cal 1047
Transfer of Property Act, 1882 — Section 6(e)
High Courts17 Apr 1924
Srimati Kumudini Dasi Vs Srimati Surendrabala Dasi and Others
Calcutta High Court · 82 Ind. Cas. 22
High Courts17 Apr 1924
Prohlad Chandra Das and Others Vs Biswa Nath Bera
Calcutta High Court · 82 Ind. Cas. 411
Transfer of Property Act, 1882 — Section 6(e)
High Courts17 Apr 1924
Rajani Kanta Saha and Another Vs Rajendra Kumar Bose and Others
Calcutta High Court · 82 Ind. Cas. 663
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(b)