High Courts28 Apr 1924
Ramji Pandey Vs Alafkhan and Others
Patna High Court · AIR 1925 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,503 of 61,482
High Courts28 Apr 1924Allowed
Gobind Ram and Others Vs Musammat Ram Koer and Others
Allahabad High Court · AIR 1924 All 522 : 83 Ind. Cas. 740
High Courts28 Apr 1924Disposed Of
Shah Lalchand and Another Vs Shah Ram Chand and Another
Allahabad High Court · AIR 1924 All 753 : 82 Ind. Cas. 526
High Courts28 Apr 1924Disposed Off
Shah Ram Chand and Another Vs Shah Lal Chand and Another
Allahabad High Court · (1924) ILR (All) 674
High Courts28 Apr 1924
Brij Bhushan Lal Vs The Municipal Board of Kanauj
Allahabad High Court · AIR 1924 All 567 : (1924) ILR (All) 685 : 82 Ind. Cas. 89
United Provinces Municipalities Act, 1916 — Section 128(1)(ix)
High Courts28 Apr 1924
Qadir Bakhsh and Others Vs Abdul Haq
Allahabad High Court · AIR 1924 All 509 : 84 Ind. Cas. 258
High Courts25 Apr 1924
Lilo Sonar Vs Jhagru Sahu
Patna High Court · AIR 1925 Patna 123
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts25 Apr 1924Allowed
Muhammad Ashiq Ali Vs Musammat Hajra Bibi
Allahabad High Court · AIR 1924 All 690 : 82 Ind. Cas. 627
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts25 Apr 1924Dismissed
Musammat Batka Vs Musammat Sitman
Allahabad High Court · AIR 1924 All 527 : 82 Ind. Cas. 372
High Courts25 Apr 1924Dismissed
Majju and Another Vs Lachman Prasad and Another
Allahabad High Court · AIR 1924 All 535 : 84 Ind. Cas. 702
High Courts25 Apr 1924Dismissed
Nand Lal and Another Vs Anandi and Others
Allahabad High Court · (1924) ILR (All) 665
Evidence Act, 1872 — Section 32(5), 32(6)
High Courts25 Apr 1924
Lachman Prasad and Another Vs Majju and Another
Allahabad High Court · (1924) ILR (All) 671
High Courts25 Apr 1924
Ram Saran and Others Vs Thakur Seo Pratap Singh
Allahabad High Court · AIR 1925 All 605 : 85 Ind. Cas. 586
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts25 Apr 1924
Musammat Anandi and Others Vs Nand Lal and Another
Allahabad High Court · AIR 1924 All 575 : 83 Ind. Cas. 618
Evidence Act, 1872 — Section 32(5), 32(6)
High Courts25 Apr 1924
Jagannatha Reddiar Vs Lakshmana Reddiar
Madras High Court · 80 Ind. Cas. 932
Bills of Exchange Act, 1882 — Section 86
High Courts25 Apr 1924
(Cadapalli) Yagnanarayana and Another Vs Kaja Venkata Krishna Rao and Others
Madras High Court · AIR 1925 Mad 1108
Limitation Act, 1908 — Section 19
High Courts25 Apr 1924
Jagannadha Reddiyar Vs Lakshmana Reddiyar
Madras High Court · AIR 1925 Mad 132
High Courts25 Apr 1924
Somu Pillai Vs Krishna Pillai
Madras High Court · AIR 1924 Mad 899 : (1924) 20 LW 521 : (1924) 47 MLJ 481
Tamil Nadu Forest Act, 1882 — Section 44
High Courts25 Apr 1924
Movva Subbarao Vs Movva Ademma and Others
Madras High Court · 83 Ind. Cas. 72 : (1924) 20 LW 440 : (1924) 47 MLJ 465
High Courts25 Apr 1924
Jagannadha Reddiar Vs Lakshmana Reddiar
Madras High Court · (1924) 47 MLJ 475
Negotiable Instruments Act, 1881 (NI) — Section 35