High Courts02 May 1924
Prasanna Deb Raikat Vs Achhiruddin Mahamad and Others
Calcutta High Court · 82 Ind. Cas. 953
Bengal Tenancy Act, 1885 — Section 105, 106
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,501 of 61,482
High Courts02 May 1924
Panchkari Mitra Vs Panchanan Saha and Others
Calcutta High Court · AIR 1924 Cal 971
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1
Privy Council02 May 1924
The Secretary of State for India in Council Vs Roy Jatindra Nath Chowdhury and another
Privy Council · (1924) AIR(PC) 175
High Courts01 May 1924
Anaji Venkatesh Mujumdar and Others Vs Emperor
Bombay High Court · 87 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 109, 467, 471
High Courts01 May 1924
Ramijuddin and Others Vs Rai Radha Kanta Aich Bahadur and Others
Calcutta High Court · AIR 1925 Cal 245
Bengal Tenancy Act, 1885 — Section 105
High Courts01 May 1924Dismissed
Emperor Vs Annaji Venkatesh Mujumdar
Bombay High Court · AIR 1924 Bom 445 : (1924) 26 BOMLR 614
Criminal Procedure Code, 1898 (CrPC) — Section 476Evidence Act, 1872 — Section 30
High Courts01 May 1924Dismissed
Veerappa Chetty Vs Arunachellam Chetty
Bombay High Court · (1924) 26 BOMLR 661
High Courts01 May 1924
Hardhan Mahto Vs Gokhul Mahto
Patna High Court · AIR 1924 Patna 775
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
Privy Council01 May 1924
Veerappa Chetty and another Vs L.A.R. Arunachellam Chetty
Privy Council · (1924) AIR(PC) 192
High Courts01 May 1924Allowed
Sobha Ram Vs Tursi Ram and Others
Allahabad High Court · AIR 1924 All 495 : (1924) ILR (All) 693
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97Limitation Act, 1963 — Article 11ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 95, Order 21 Rule 97
High Courts01 May 1924Dismissed
Piari Lal, Gopi Nath Vs The East Indian Railway Company
Allahabad High Court · (1924) ILR (All) 691
High Courts01 May 1924Dismissed
Tika Ram Vs Daulat Ram
Allahabad High Court · (1924) ILR (All) 465 : 80 Ind. Cas. 661
High Courts01 May 1924Dismissed
Lala Dwarka Dass Vs Rai Bahadur Shah Durga Prasad
Allahabad High Court · 82 Ind. Cas. 80
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 May 1924Allowed
Sukhdeo Rai Vs Ram Chandar Rai and Another
Allahabad High Court · (1924) ILR (All) 706 : 83 Ind. Cas. 24
Guardians and Wards Act, 1890 — Section 25Guardians and Wards Act, 1890 — Section 25Guardians and Wards Act, 1890 — Section 25
High Courts01 May 1924Dismissed
Firm Peare Lal-Gopi Nath Vs The East Indian Railway Company
Allahabad High Court · AIR 1924 All 574 : 82 Ind. Cas. 351
High Courts01 May 1924Dismissed
Harish Chandra and Others Vs Mt. Kastola Kunwar and Others
Allahabad High Court · AIR 1925 All 68
High Courts01 May 1924
Shiam Sundar Ram and Another Vs Ram Het and Others
Allahabad High Court · (1924) 05 AHC CK 0035
High Courts01 May 1924
Harish Chandra and Others Vs Musammat Kastola Kunwar and Others
Allahabad High Court · 80 Ind. Cas. 743
Limitation Act, 1963 — Section 19
High Courts01 May 1924
Chheda Vs Achhu Singh and Another
Allahabad High Court · (1924) ILR (All) 690
North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79
High Courts01 May 1924Allowed
Chedda Vs Achhu Singh and Another
Allahabad High Court · (1924) 05 AHC CK 0013