High Courts08 May 1924Dismissed
Yasin Bibi and Others Vs Syed Munawar Husain
Allahabad High Court · 92 Ind. Cas. 345
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,500 of 61,482
High Courts08 May 1924Allowed
Muhammad Abdul Gafoor Khan Vs Syed Akram Hasan and Another
Allahabad High Court · AIR 1924 All 747 : 83 Ind. Cas. 878
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts08 May 1924Dismissed
Syed Munawar Husain Vs Yasin Bibi and Others
Allahabad High Court · (1924) ILR (All) 743
High Courts08 May 1924Dismissed
Gulab Rai Vs Sundar Lal and Others
Allahabad High Court · AIR 1925 All 243
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 May 1924
Chet Ram Vs Sita Ram and Others
Allahabad High Court · AIR 1924 All 678 : (1924) ILR (All) 717 : 82 Ind. Cas. 251
North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79North Western Provinces Tenancy Act, 1901 — Section 79
High Courts08 May 1924
Husain Bhai and Another Vs Beltie Shah Gilani
Allahabad High Court · AIR 1924 All 808 : (1924) ILR (All) 733
Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 May 1924
Akram Hasan and Another Vs Abdul Ghafur Khan
Allahabad High Court · (1924) ILR (All) 741
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts08 May 1924
Husain Bhai and Another Vs T. Beltie Shah Gilani
Allahabad High Court · 83 Ind. Cas. 1035
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 May 1924
In Re: Fardunji Dadabhai Daruvala
Bombay High Court · AIR 1924 Bom 512 : 83 Ind. Cas. 782
High Courts07 May 1924
Hem Singh and Others Vs Bhagwat Singh and Others
Patna High Court · 80 Ind. Cas. 67
High Courts07 May 1924
Madan Mohan Lal Vs Abdul Razaque Khan and Others
Patna High Court · 88 Ind. Cas. 465
Bengal Land Registration Act, 1876 — Section 70Bengal Land Revenue Sales Act, 1859 — Section 10, 13
High Courts07 May 1924Allowed
Tara Chand and Others Vs Jugul Kishore and Others
Allahabad High Court · 83 Ind. Cas. 967
High Courts07 May 1924Dismissed
Himanchal Singh Vs Jatwar Singh and Others
Allahabad High Court · AIR 1924 All 570 : (1924) ILR (All) 710 : 80 Ind. Cas. 16
Evidence Act, 1872 — Section 20, 31Evidence Act, 1872 — Section 20, 31Evidence Act, 1872 — Section 20, 31
High Courts07 May 1924
Chetan Singh and Another Vs Sartaj Singh and Others
Allahabad High Court · AIR 1924 All 908 : (1924) ILR (All) 709 : 79 Ind. Cas. 1001
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts07 May 1924
Tara Chand and Others Vs Jugal Kishore and Others
Allahabad High Court · (1924) ILR (All) 713
Provincial Insolvency Act, 1920 — Section 25Provincial Insolvency Act, 1920 — Section 25Provincial Insolvency Act, 1920 — Section 25
High Courts05 May 1924
Kailash Chandra Nag and Others Vs Bejoy Chandra Nag and Others
Calcutta High Court · AIR 1925 Cal 253
Limitation Act, 1963 — Section 5
High Courts05 May 1924
Durga Prosad Sen Vs Kali Charan Aichrai
Calcutta High Court · AIR 1924 Cal 1065 : 84 Ind. Cas. 475
Limitation Act, 1963 — Article 73Negotiable Instruments Act, 1881 (NI) — Section 21
High Courts05 May 1924
Debendra Narain Singh Vs Narendra Narain Singh
Calcutta High Court · AIR 1925 Cal 360
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 141
High Courts02 May 1924
Prasanna Deb Raiket Vs Achhruddin Mahamad and Others
Calcutta High Court · AIR 1925 Cal 465
Bengal Tenancy Act, 1885 — Section 107Civil Procedure Code, 1908 (CPC) — Section 98
High Courts02 May 1924
Chandra Kumar Aich and Others Vs Jiban Krishna Nath Mohajan
Calcutta High Court · AIR 1925 Cal 249