High Courts12 May 1924
Bhabataran Chatterjee Vs Durgesh Nandini Debi
Calcutta High Court · (1924) ILR (Cal) 992
Civil Procedure Code, 1908 (CPC) — Section 66Evidence Act, 1872 — Section 115
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,498 of 61,482
High Courts12 May 1924
Emperor Vs Harendra Chandra Chakravarty
Calcutta High Court · (1924) ILR (Cal) 980
Criminal Procedure Code, 1898 (CrPC) — Section 275, 6
High Courts12 May 1924
Bhabataran Chattopadhya and Others Vs Durgeshnandini Debi
Calcutta High Court · AIR 1925 Cal 164
Civil Procedure Code, 1908 (CPC) — Section 66Evidence Act, 1872 — Section 115
High Courts12 May 1924
Administrator-General of Bengal and Another Vs Balkissen Misser and Others
Calcutta High Court · (1924) ILR (Cal) 953
Religious Endowments Act, 1863 — Section 14
High Courts12 May 1924
Bijoy Kumar Pal and Others Vs Nagendra Nath Chaudhury and Others
Calcutta High Court · AIR 1925 Cal 478 : 83 Ind. Cas. 876
Bengal Tenancy Act, 1885 — Section 105, 109, 109A
High Courts12 May 1924
Emperor Vs Harendra Chandra Chakravarthy
Calcutta High Court · AIR 1925 Cal 384 : 84 Ind. Cas. 929
Criminal Procedure Code, 1898 (CrPC) — Section 266, 267, 275, 275
High Courts12 May 1924
Nagendra Nath Ghosh Vs Sambhu Nath Panday and Others
Patna High Court · AIR 1925 Patna 106
High Courts12 May 1924Dismissed
Lala Tara Chand Vs Musammat Champa
Allahabad High Court · (1924) 05 AHC CK 0083
High Courts12 May 1924Dismissed
Tara Chand Vs Champi
Allahabad High Court · (1924) ILR (All) 767
Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144
High Courts12 May 1924Allowed
Durga Prasad Sahu Vs Tameshwar Prasad Naik and Another and Ganga Dayal Naik and Others
Allahabad High Court · 82 Ind. Cas. 213
High Courts12 May 1924
Tameshar Prasad and Another Vs Durga Prasad Sahu and Ganga Dayal Naik and Others
Allahabad High Court · (1924) ILR (All) 754
High Courts12 May 1924
Hunter Vs Damodar Das and Others
Allahabad High Court · (1924) ILR (All) 759
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts12 May 1924Dismissed
Musammat Champi and Another Vs Lala Tara Chand and Tirloki Nath and Others
Allahabad High Court · (1924) 05 AHC CK 0006
High Courts12 May 1924
H. Hunter Vs Damodar Das and Others
Allahabad High Court · AIR 1924 All 772 : 81 Ind. Cas. 508
Transfer of Property Act, 1882 — Section 54
High Courts09 May 1924
(Sheikh) Biroo Sardar Vs Y.C. Ariff and Others
Calcutta High Court · AIR 1925 Cal 579 : 84 Ind. Cas. 446
Criminal Procedure Code, 1898 (CrPC) — Section 433Penal Code, 1860 (IPC) — Section 120B, 182, 193, 211
High Courts09 May 1924
In Re: Harsukhdas Balkissendas
Calcutta High Court · AIR 1924 Cal 964
Presidency Towns Insolvency Act, 1909 — Section 10
High Courts09 May 1924
Jnanendra Nath Mustaphi Vs Dukhiram Santra
Calcutta High Court · AIR 1924 Cal 850 : 82 Ind. Cas. 386
Bengal Tenancy Act, 1885 — Section 158B(2)Evidence Act, 1872 — Section 115
High Courts09 May 1924
In Re: Ex parte Harsukdas Balkissendas
Calcutta High Court · 83 Ind. Cas. 941
Presidency Towns Insolvency Act, 1909 — Section 13
High Courts09 May 1924Dismissed
Asharfi Singh Vs Bidya Prashad Narayan Singh
Bombay High Court · (1924) 26 BOMLR 776