High Courts19 May 1924
Tulshi Das Vs Emperor
Allahabad High Court · 82 Ind. Cas. 476
Public Gambling Act, 1867 — Section 13
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,496 of 61,482
High Courts19 May 1924
Sheo Ghulam Vs Salik Ram
Allahabad High Court · AIR 1924 All 481 : (1924) ILR (All) 791
North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164North Western Provinces Tenancy Act, 1901 — Section 164
High Courts19 May 1924
Mangan Lal Vs G.I.P. Railway Company
Allahabad High Court · AIR 1924 All 849 : 83 Ind. Cas. 969
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts16 May 1924
Devendra Nath Basu and Others Vs Kailash Chandra Kalu and Others
Calcutta High Court · AIR 1925 Cal 318
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 May 1924
Bijoy Chand Mohatab Vs Khoka Sinha and Others
Calcutta High Court · AIR 1924 Cal 1059 : 84 Ind. Cas. 425
Limitation Act, 1963 — Article 12
High Courts16 May 1924
Saroj Bandhu Bhaduri and Others Vs Manik Sheikh and Others
Calcutta High Court · AIR 1925 Cal 305
High Courts16 May 1924
Hari Sankar Raj Chandra Dalal Vs The E.I. Ry. Co.
Calcutta High Court · AIR 1925 Cal 308
High Courts16 May 1924
Haladhar Das Tanti Vs Nagendra Nath Mandal
Calcutta High Court · AIR 1925 Cal 431 : (1924) ILR (Cal) 997 : 84 Ind. Cas. 846
High Courts16 May 1924Dismissed
Muhammad Raza Khan and Others Vs Muhammad Askari Khan
Allahabad High Court · 85 Ind. Cas. 304
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts16 May 1924Dismissed
Madho Lal Vs Banarsi Das and Another
Allahabad High Court · 82 Ind. Cas. 73
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2(1)
High Courts16 May 1924Allowed
Muhammad Raza Khan and Others Vs Muhammmad Askari Khan
Allahabad High Court · (1924) 05 AHC CK 0049
High Courts16 May 1924Dismissed
Ram Jatan Tiwari Vs Radha Kishun Tiwari and Others
Allahabad High Court · AIR 1925 All 15
High Courts16 May 1924Dismissed
Madho Lal Vs Banarsi Das and Others
Allahabad High Court · AIR 1925 All 98
High Courts16 May 1924
Jagannath Vs Gajadhar
Allahabad High Court · (1924) ILR (All) 775
Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25
High Courts15 May 1924
Ali Miyan Vs Wajaddin Sikdar and Another
Calcutta High Court · AIR 1925 Cal 383
High Courts15 May 1924
Munshi Ali Miyan Vs Wajaddin Sikdar and Another
Calcutta High Court · 82 Ind. Cas. 1013
Bengal Public Demands Recovery Act, 1913 — Section 4
High Courts15 May 1924
Mozharul Islam Vs Abdul Gani Ala
Calcutta High Court · AIR 1925 Cal 322
Majority Act, 1875 — Section 2
High Courts15 May 1924
Krishna Mohan Chowdhury Vs Gour Sundar Chowdhury and Another
Calcutta High Court · AIR 1925 Cal 470 : 82 Ind. Cas. 851
Specific Relief Act, 1877 — Section 42
High Courts15 May 1924
Mohiuddin Khan and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 829
Penal Code, 1860 (IPC) — Section 144