High Courts21 May 1924Dismissed
Hira Lal Vs Emperors
Allahabad High Court · AIR 1924 All 765 : 82 Ind. Cas. 172
Criminal Procedure Code, 1898 (CrPC) — Section 414, 562
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,495 of 61,482
High Courts21 May 1924Dismissed
Nand Ram Singh Vs Hari Saran Das and Others
Allahabad High Court · AIR 1925 All 100 : 82 Ind. Cas. 296
High Courts21 May 1924
Gopal Rai, Phul Chand Vs The Great Indian Peninsula Railway Company
Allahabad High Court · AIR 1924 All 621 : (1924) ILR (All) 837
Railways Act, 1890 — Section 72Railways Act, 1890 — Section 72Railways Act, 1890 — Section 72
High Courts20 May 1924
In Re: Abubaker Haji Abdulla
Bombay High Court · AIR 1924 Bom 513 : (1924) 26 BOMLR 627 : 83 Ind. Cas. 809
Presidency Towns Insolvency Act, 1909 — Section 66
High Courts20 May 1924
Jangal Singh and Another Vs Radha Kishun
Patna High Court · 86 Ind. Cas. 802
Penal Code, 1860 (IPC) — Section 395
High Courts20 May 1924
Basdeo Singh and Others Vs King-Emperor
Patna High Court · AIR 1924 Patna 704
Penal Code, 1860 (IPC) — Section 147, 430
High Courts20 May 1924Dismissed
Radha Kishan Vs Kedar Nath
Allahabad High Court · 80 Ind. Cas. 874
Evidence Act, 1872 — Section 33
High Courts20 May 1924Dismissed
Janki Das and Others Vs Putli Kunwar
Allahabad High Court · (1924) ILR (All) 813
High Courts20 May 1924Dismissed
Radhe Lal and Others Vs Mul Chand and Others
Allahabad High Court · (1924) ILR (All) 820
Civil Procedure Code, 1908 (CPC) — Section 13Civil Procedure Code, 1908 (CPC) — Section 13Civil Procedure Code, 1908 (CPC) — Section 13
High Courts20 May 1924Dismissed
Musammat Putli Kunwar Vs Janki Das and Others
Allahabad High Court · AIR 1924 All 850 : 81 Ind. Cas. 294
High Courts20 May 1924
Radha Lal and Others Vs Mulchand and Others
Allahabad High Court · 80 Ind. Cas. 933
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts19 May 1924
Radha Kanta Das Vs Pankojini Devi
Calcutta High Court · AIR 1925 Cal 315 : 80 Ind. Cas. 682
High Courts19 May 1924
Bharat Chandra Dhupi Vs Hari Krishna Patari and Another
Calcutta High Court · 82 Ind. Cas. 829
Bengal Tenancy Act, 1885 — Section 153
High Courts19 May 1924
Sreeram Chunder Basu and Another Vs Nagendra Nath Chatterjee and Others and Another
Calcutta High Court · 82 Ind. Cas. 958
Bengal Tenancy Act, 1885 — Section 87
High Courts19 May 1924
Krishna Charan Mondal Vs Chinibasi Mondal and Others
Calcutta High Court · AIR 1925 Cal 269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts19 May 1924
Bhart Chandra Dhupi Vs Hari Krishna Patari
Calcutta High Court · AIR 1925 Cal 395
Bengal Tenancy Act, 1885 — Section 153
High Courts19 May 1924
Sreeram Chunder Basu and Another Vs Nagendra Nath Banerjee and Others
Calcutta High Court · AIR 1925 Cal 417
Bengal Tenancy Act, 1885 — Section 87
High Courts19 May 1924Dismissed
Multan Singh and Others Vs Pudhan Man Singh and Others
Allahabad High Court · AIR 1924 All 854 : 84 Ind. Cas. 74
High Courts19 May 1924Dismissed
Gobind Ram Vs Naubat and Others
Allahabad High Court · AIR 1924 All 762 : 83 Ind. Cas. 719
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 352, 447