High Courts23 May 1924Dismissed
Lala Santi Lal and Another Vs Raj Narain and Another
Allahabad High Court · 82 Ind. Cas. 65
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,494 of 61,482
High Courts23 May 1924
Beni Madho Tewari and Others Vs Ram Sunder Tewari and Others
Allahabad High Court · (1924) 05 AHC CK 0021
High Courts22 May 1924
Sarat Chandra Ghose and Others Vs Raj Kumar Chakravarty and Others
Calcutta High Court · AIR 1925 Cal 334
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts22 May 1924
Satya Bhupal Banerjea Vs Rajnandini Debi
Calcutta High Court · AIR 1924 Cal 1069 : 83 Ind. Cas. 144
Transfer of Property Act, 1882 — Section 36
High Courts22 May 1924
Pramatha Nath Mullick Vs The Secretary of State for India in Council
Calcutta High Court · 82 Ind. Cas. 3
Land Acquisition Act, 1894 — Section 18
High Courts22 May 1924
Promotha Nath Mullick Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 1036a
Land Acquisition Act, 1894 — Section 18
High Courts22 May 1924
Sarat Chandra Ghose, Common Manager to the Estate of Beni Lal Chukerbutty and Others Vs Raj Kumar Chakravarty and Others
Calcutta High Court · 82 Ind. Cas. 327
Bengal Tenancy Act, 1885 — Section 95Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
High Courts22 May 1924Dismissed
Bhawani Singh Vs Makhan Lal and others
Allahabad High Court · (1924) 05 AHC CK 0084
High Courts22 May 1924Dismissed
Babu Fateh Chand Vs Lala Murari Lal
Allahabad High Court · 80 Ind. Cas. 8
North Western Provinces Tenancy Act, 1901 — Section 4, 51
High Courts22 May 1924Disposed Of
(Mirza) Imdad Hussain Vs Mirza Haidar Beg and Another
Allahabad High Court · AIR 1925 All 135
High Courts22 May 1924Dismissed
Ram Ganesh Rai Vs B. Rup Narain Rai and Others
Allahabad High Court · AIR 1925 All 34
High Courts22 May 1924
Fateh Chand Vs Murari Lal
Allahabad High Court · AIR 1924 All 906 : (1924) ILR (All) 840
North Western Provinces Tenancy Act, 1901 — Section 51North Western Provinces Tenancy Act, 1901 — Section 51North Western Provinces Tenancy Act, 1901 — Section 51
High Courts22 May 1924
Mirza Imdad Husain Vs Mirza Haider Beg and Another
Allahabad High Court · 82 Ind. Cas. 196
High Courts21 May 1924
Bhola Nath Seal Vs Bhuthnath Sen and Another
Calcutta High Court · AIR 1925 Cal 239 : 84 Ind. Cas. 490
Transfer of Property Act, 1882 — Section 52
High Courts21 May 1924
Raghunath Kuer and Others Vs Rajkishore Kuer and Others
Patna High Court · 81 Ind. Cas. 442
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts21 May 1924
Bhagwan Chandra Das and Another Vs Rai Sahib Dharam Narain Das and Others
Patna High Court · AIR 1924 Patna 802
High Courts21 May 1924Dismissed
Lala Darbari Lal Vs Lala Gobind Saran
Allahabad High Court · (1924) 05 AHC CK 0089
High Courts21 May 1924Dismissed
Emperor Vs Hira Lal
Allahabad High Court · (1924) ILR (All) 828
Criminal Procedure Code, 1898 (CrPC) — Section 414, 562Criminal Procedure Code, 1898 (CrPC) — Section 414, 562Criminal Procedure Code, 1898 (CrPC) — Section 414, 562
High Courts21 May 1924Dismissed
Darbari Lal Vs Gobind Saran
Allahabad High Court · (1924) ILR (All) 822
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts21 May 1924Dismissed
Firm Gopal Rai Phul Chand Vs Great Indian Peninsula Railway
Allahabad High Court · 82 Ind. Cas. 313
Railways Act, 1890 — Section 72