High Courts28 May 1924Allowed
Alice Georgina Skinner Vs Kunwar Mukarram Ali Khan
Allahabad High Court · AIR 1925 All 77
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,493 of 61,482
High Courts28 May 1924
Emperor Vs Baldeo Prasad and Another
Allahabad High Court · AIR 1924 All 770 : (1924) ILR (All) 851 : 82 Ind. Cas. 285
Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts27 May 1924
Chowthmull Maganmull Vs The Calcutta Wheat and Seeds Association
Calcutta High Court · (1924) ILR (Cal) 1010
Presidency Towns Insolvency Act, 1909 — Section 52(2)(a)
High Courts27 May 1924
Chowthmull Manganmull Vs The Calcutta Wheat and Seeds Association
Calcutta High Court · AIR 1925 Cal 416 : 84 Ind. Cas. 922
Presidency Towns Insolvency Act, 1909 — Section 52(2A)
High Courts27 May 1924Dismissed
Sarkar Barnard and Co. Vs Alak Manjary Kuari
Bombay High Court · (1924) 26 BOMLR 737
High Courts27 May 1924
Parmeshwar Pandey and Another Vs Raj Kishore Prasad Narayan Singh
Patna High Court · AIR 1925 Patna 59
Transfer of Property Act, 1882 — Section 17, 61
High Courts27 May 1924
Secretary of State Vs Manmatha Nath Dey and Others
Patna High Court · AIR 1925 Patna 129
Land Acquisition Act, 1894 — Section 18
High Courts27 May 1924
Parmeshwar Pandey and Another Vs Rajkeshore Prasad Narayan Singh
Patna High Court · 80 Ind. Cas. 34
Transfer of Property Act, 1882 — Section 17, 61
High Courts27 May 1924Dismissed
Madan Mohan Lal Vs Abdul Razaque Khan and others
Patna High Court · (1924) 05 PAT CK 0003
Privy Council27 May 1924
Sarkar Barnard and Co. Vs Alak Manjary Kuari and another
Privy Council · (1925) AIR(PC) 89
High Courts27 May 1924Allowed
Musammat Kunti and Others Vs Gajraj Tewari
Allahabad High Court · (1924) 05 AHC CK 0095
High Courts27 May 1924Allowed
Gajraj Tiwari Vs Kunti and Others
Allahabad High Court · (1924) ILR (All) 847
High Courts27 May 1924Dismissed
Munna Lal, Bishambhar Nath Vs Bengal and North-Western Railway
Allahabad High Court · (1924) ILR (All) 844
High Courts27 May 1924Dismissed
Bechu Pande Vs Mt. Dulhma and Others
Allahabad High Court · (1924) 05 AHC CK 0047
High Courts27 May 1924Allowed
Har Prasad Vs Kewal and Others
Allahabad High Court · AIR 1925 All 26 : 83 Ind. Cas. 169
High Courts27 May 1924Dismissed
Bhagwati Singh and Others Vs Gurcharan Dube
Allahabad High Court · (1924) 05 AHC CK 0037
High Courts27 May 1924
Lachhmi Narain Vs Musammat Brij Rani
Allahabad High Court · (1924) 05 AHC CK 0010
High Courts27 May 1924Dismissed
B.N.W. Railway Vs Firm Munna Lal Bishambhar Nath and B.B.C.I. Railway
Allahabad High Court · (1924) 05 AHC CK 0007
High Courts26 May 1924Dismissed
Sri Ganeshji Maharaj Vs Lalta Prasad
Allahabad High Court · (1924) 05 AHC CK 0070
High Courts26 May 1924Dismissed
Raja Babu Vs Balmukund and Others
Allahabad High Court · (1924) 05 AHC CK 0044