Privy Council30 May 1924
Rai Radha Kishun and others Vs Jag Sahu and others
Privy Council · (1924) AIR(PC) 184
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,492 of 61,482
High Courts29 May 1924
Emperor Vs Sagarmal Agarwalla
Calcutta High Court · 82 Ind. Cas. 145
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 467
High Courts29 May 1924
King-Emperor Vs Sagarmal Agarwalla
Calcutta High Court · AIR 1924 Cal 960
Criminal Procedure Code, 1898 (CrPC) — Section 145, 307
High Courts29 May 1924Allowed
Moazzam Ali Vs Raza Ali
Allahabad High Court · (1924) ILR (All) 856 : 81 Ind. Cas. 851
High Courts29 May 1924Allowed
Sheo Ratan Singh, Minor through Musammat Sumitra Vs Karan Singh and Others
Allahabad High Court · 84 Ind. Cas. 269
High Courts29 May 1924
Sheo Ratan Singh Vs Karan Singh and Others
Allahabad High Court · (1924) ILR (All) 860
High Courts29 May 1924
Ram Charan Vs Bulaqi
Allahabad High Court · (1924) ILR (All) 858 : 83 Ind. Cas. 880
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15Civil Procedure Code, 1908 (CPC) — Order 20 Rule 15
High Courts28 May 1924
Eshaque Sheikh and Others Vs Motilal Malo and Others
Calcutta High Court · AIR 1925 Cal 294
Bengal Tenancy Act, 1885 — Section 49, 85
High Courts28 May 1924
Rogers Pratt Shellac Co. Vs Secretary of State for India in Council
Calcutta High Court · 83 Ind. Cas. 273
Income Tax Act, 1918 — Section 3(1)Income Tax Act, 1922 — Section 4(1)
High Courts28 May 1924
Eshaque Sheikh and Others Vs Matilal Malo and Others
Calcutta High Court · 81 Ind. Cas. 1043
Bengal Tenancy Act, 1885 — Section 85
High Courts28 May 1924
Gosta Behari Pramanik and Others Vs Hem Chandra Das De (Hem Chandra Das in Vakalatnama) and Others
Calcutta High Court · 82 Ind. Cas. 315
Bengal Tenancy Act, 1885 — Section 38
High Courts28 May 1924
Re Rogers Pyatt Shellac and Co. Vs Secretary Of State For India
Calcutta High Court · (1925) ILR (Cal) 1
English Finance Act, 1915 — Section 31(2)
High Courts28 May 1924
Rogers Pratt Shellac Company Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 34
Income Tax Act, 1922 — Section 59
High Courts28 May 1924
Charan Chandra Ghosh Vs Rai Behari Lal Mitra Bahadur
Calcutta High Court · AIR 1925 Cal 157
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 May 1924
Gosta Behari Pramanik and Others Vs Hem Chandra Das De and Others
Calcutta High Court · AIR 1925 Cal 356
Bengal Tenancy Act, 1885 — Section 38, 52
High Courts28 May 1924
Munshi Masihul Azam and Others Vs Golzar Ahammad Mia and Others
Calcutta High Court · AIR 1925 Cal 924 : 95 Ind. Cas. 773
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts28 May 1924
Charn Chandra Ghosh Vs Rai Behari Lal Mitra Bahadur
Calcutta High Court · 80 Ind. Cas. 931
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts28 May 1924
Gosta Behari Pramanick Vs Hem Chandra Das De
Calcutta High Court · (1924) ILR (Cal) 1022
Bengal Tenancy Act, 1885 — Section 38
High Courts28 May 1924Allowed
Mrs. Alice Georgina Skinner Vs Kunwar Mukarram Ali Khan
Allahabad High Court · 92 Ind. Cas. 330