High Courts04 Jun 1924
Sanker Roy Chowdhury and Others Vs Secretary of State
Calcutta High Court · AIR 1925 Cal 346
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,491 of 61,482
High Courts04 Jun 1924
Thakur Prasad Singh and Others Vs King Emperor
Patna High Court · AIR 1924 Patna 665
Penal Code, 1860 (IPC) — Section 380, 448, 75
High Courts04 Jun 1924Dismissed
Sita Ram Singh and Another Vs Cheddi Singh and Others
Allahabad High Court · (1924) ILR (All) 882 : 83 Ind. Cas. 1052
High Courts04 Jun 1924Disposed Of
Ganeshi and Another Vs Emperor
Allahabad High Court · (1924) 06 AHC CK 0070
High Courts04 Jun 1924Allowed
Rajpati Vs Deoli
Allahabad High Court · (1924) ILR (All) 877
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488(3)Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
High Courts04 Jun 1924Allowed
Rajpatti Vs Emperor through Musammat Deoli
Allahabad High Court · AIR 1924 All 784 : 82 Ind. Cas. 174
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
High Courts04 Jun 1924Allowed
Ram Sri Vs Sri Kishan and Others
Allahabad High Court · AIR 1924 All 777 : (1924) ILR (All) 879
Criminal Procedure Code, 1898 (CrPC) — Section 146(1)United Provinces Land Revenue Act, 1901 — Section 40Criminal Procedure Code, 1898 (CrPC) — Section 146(1)
High Courts04 Jun 1924Disposed Of
Ram Adhar Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1925 All 209 : 85 Ind. Cas. 580
High Courts04 Jun 1924
Roshan Lal and Another Vs Chaudhri Bashir Ahmad and Another
Allahabad High Court · 82 Ind. Cas. 330
Limitation Act, 1963 — Section 25
High Courts04 Jun 1924
Musmmat Ram Sri Vs Sri Kishun and Others
Allahabad High Court · 82 Ind. Cas. 170
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts04 Jun 1924
The East Indian Railway Company, Limited, Vs Janki Prasad and Others
Allahabad High Court · AIR 1924 All 605 : 80 Ind. Cas. 737
Evidence Act, 1872 — Section 73Railways Act, 1890 — Section 72
High Courts02 Jun 1924
Brojendra Nath Mukerjee Vs Jadunath Palta and Others
Calcutta High Court · AIR 1925 Cal 293
Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Jun 1924
Kayem Biswas Vs Bahadur Khan and Others
Calcutta High Court · AIR 1925 Cal 1258
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 25, 47
High Courts02 Jun 1924
Srimati Jinnatennessa and Others Vs Abdul Halim Munshi and Others
Calcutta High Court · 82 Ind. Cas. 822
High Courts02 Jun 1924
Jinnatennessa and Others Vs Abdul Halim Munshi and Others
Calcutta High Court · AIR 1925 Cal 469
High Courts30 May 1924
Prokash Chandra Das Gupta Vs Shama Charan Dutt and Others
Calcutta High Court · AIR 1925 Cal 467 : 82 Ind. Cas. 991
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts30 May 1924
Ashrafilal Mahta and Others Vs Surajmaya Mishrain
Patna High Court · AIR 1924 Patna 758
High Courts30 May 1924
Asharfilal Mahtha and Others Vs Surajmaya Mishrain
Patna High Court · 82 Ind. Cas. 181