High Courts10 Jun 1924
Sheikh Sabdi Bepari and Others Vs Sheikh Budhai
Calcutta High Court · 82 Ind. Cas. 949
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,490 of 61,482
High Courts10 Jun 1924Allowed
Motilal Parsharam Vs Fulchand Balaram
Bombay High Court · AIR 1924 Bom 515 : (1924) 26 BOMLR 770 : 83 Ind. Cas. 379
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts10 Jun 1924
Rudra Das Chakravarti Vs Kamakhya Narayan Singh
Patna High Court · AIR 1925 Patna 259
Central Provinces Court of Wards Act, 1899 — Section 18Chota Nagpur Encumbered Estates Act, 1876 — Section 17Court of Wards Act — Section 70
High Courts10 Jun 1924Dismissed
Khazan Singh Vs Umrao Singh and Others
Allahabad High Court · AIR 1925 All 44
High Courts10 Jun 1924
Chaudhri Khazan Singh and Another Vs Chaudhri Umrao Singh and Others
Allahabad High Court · 92 Ind. Cas. 335
High Courts09 Jun 1924
Abdul Hakim Khan Chaudhuri Vs Elahi Baksha Sha and Others
Calcutta High Court · AIR 1925 Cal 309 : 85 Ind. Cas. 103
High Courts09 Jun 1924
Mofizuddin Chowdhury and Another Vs Rajendra Nath Sanyal and Others
Calcutta High Court · AIR 1925 Cal 208 : 84 Ind. Cas. 989
Bengal Tenancy Act, 1885 — Section 50
High Courts09 Jun 1924
Abdul Hakim Khan Chowdhury Vs Elahi Baksha Saha
Calcutta High Court · (1925) ILR (Cal) 43
High Courts08 Jun 1924
Emperor Vs Probhat Chandra Barua
Calcutta High Court · (1924) ILR (Cal) 504
Income Tax Act, 1922 — Section 66(2)Letters Patent Act, 1865 — Clause 36
High Courts06 Jun 1924Allowed
Aftab Begam Vs Haji Abdul Majid Khan
Allahabad High Court · AIR 1924 All 800 : 81 Ind. Cas. 525
High Courts06 Jun 1924Dismissed
Gobind Narain and Another Vs Uma Shankar
Allahabad High Court · (1924) ILR (All) 892
Limitation Act, 1963 — Section 19
High Courts06 Jun 1924
Muhammad Abdul Rahman Khan Vs Muhammad Ayyub Khan and Others
Allahabad High Court · AIR 1924 All 806 : (1924) ILR (All) 889 : 79 Ind. Cas. 1053
High Courts06 Jun 1924
Chidda Singh Vs Emperor
Allahabad High Court · 82 Ind. Cas. 364
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 325
High Courts06 Jun 1924
Uma Shankar Vs Gobind Narayan and Another
Allahabad High Court · 80 Ind. Cas. 6
Limitation Act, 1963 — Section 19
High Courts05 Jun 1924
Gopal Chandra Dutt Vs Surendra Nath Dutt
Calcutta High Court · AIR 1925 Cal 1004 : 85 Ind. Cas. 804
High Courts05 Jun 1924
Behari Lal Agwan Vs Subala Dasi and Another
Calcutta High Court · AIR 1925 Cal 1074
High Courts05 Jun 1924Allowed
Khalbal Vs Muhammad Yusuf
Allahabad High Court · AIR 1924 All 616 : 82 Ind. Cas. 366
Workmans Breach of Contract Act, 1859 — Section 2
High Courts05 Jun 1924Dismissed
Debi Prasad Vs Kamta Prasad and others
Allahabad High Court · (1924) 06 AHC CK 0069
High Courts05 Jun 1924Dismissed
Abdul Rahman Vs Abdul Rahim
Allahabad High Court · (1924) ILR (All) 884
Civil Procedure Code, 1908 (CPC) — Section 80