High Courts13 Jun 1924
Prayag Gope and Others Vs Emperor
Patna High Court · 82 Ind. Cas. 284
Criminal Procedure Code, 1898 (CrPC) — Section 342, 349Penal Code, 1860 (IPC) — Section 143, 144, 349, 379, 75
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,489 of 61,482
High Courts13 Jun 1924
Prayag Gope and Others Vs The King-Emperor
Patna High Court · AIR 1924 Patna 764
Penal Code, 1860 (IPC) — Section 143, 144, 379
High Courts13 Jun 1924
Mathura Pandey Vs Chandrika Rai and Others
Patna High Court · AIR 1925 Patna 319
High Courts13 Jun 1924Dismissed
Musammat Ram Sakhi Kuar Vs Lachmi Narain Lal
Allahabad High Court · AIR 1924 All 802 : 80 Ind. Cas. 42
High Courts13 Jun 1924Partly Allowed
In Re: Lachman Dass Narain Dass of Cawnpore
Allahabad High Court · AIR 1925 All 115
High Courts13 Jun 1924
In Re: Lachhman Dass-Narain Dass of Cawnpore
Allahabad High Court · 84 Ind. Cas. 207
Income Tax Act, 1961 — Section 2(4)
High Courts12 Jun 1924
Emperor Vs Ezekiel Moses Penkar
Bombay High Court · AIR 1924 Bom 484 : (1924) 26 BOMLR 715
High Courts12 Jun 1924
Sastu Sahu and Others Vs Nathuni Thakur and Others
Patna High Court · AIR 1924 Patna 689
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)
High Courts12 Jun 1924Allowed
Mathura Ram and Another Vs Baldeo Ram and Others
Allahabad High Court · 80 Ind. Cas. 21
Provincial Insolvency Act, 1920 — Section 10, 25
High Courts12 Jun 1924Disposed Of
Tawassul Husain Vs Wajid Ali and Another
Allahabad High Court · AIR 1925 All 140 : 87 Ind. Cas. 795
High Courts12 Jun 1924Allowed
Mehdi Hasan and Others Vs Ismail Hasan
Allahabad High Court · (1924) ILR (All) 897
Contract Act, 1872 — Section 73
High Courts12 Jun 1924Dismissed
Mohammad Abdul Rahim Khan and Another Vs Ram Bharos Ojha and Others
Allahabad High Court · AIR 1925 All 6 : 83 Ind. Cas. 1033
High Courts12 Jun 1924
Saiyid Ismail Hasan Vs Saiyid Mahdi Hasan and Others
Allahabad High Court · AIR 1924 All 881 : 80 Ind. Cas. 63
Transfer of Property Act, 1882 — Section 76
High Courts11 Jun 1924
Sasi Kanta Acharjee Bahadur Vs Genda Sheikh and Others
Calcutta High Court · AIR 1925 Cal 389
Bengal Tenancy Act, 1885 — Section 29
High Courts11 Jun 1924
Maharaja Sasi Kanta Acharjee Bahadur Vs Genda Sheikh and Others
Calcutta High Court · 82 Ind. Cas. 970
Bengal Tenancy Act, 1885 — Section 29
High Courts11 Jun 1924Dismissed
Bhorey Akhey Ram Vs Basant Lal and Others
Allahabad High Court · 80 Ind. Cas. 106
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 7
High Courts11 Jun 1924Dismissed
Bohra Akhey Ram Vs Basant Lal and Others
Allahabad High Court · (1924) ILR (All) 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 38 Rule 7
High Courts11 Jun 1924
Harbans and others Vs King-Emperor
Allahabad High Court · (1924) 06 AHC CK 0001
High Courts10 Jun 1924
Sabdi Bepari and Others Vs Sheikh Budhai
Calcutta High Court · AIR 1925 Cal 370