High Courts17 Jun 1924
Sm. Sarajubala Debi and Others Vs Mohini Mohan Ghose and Others
Calcutta High Court · AIR 1925 Cal 204
Court of Wards Act, 1879 — Section 51
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,488 of 61,482
High Courts17 Jun 1924
Rukmini Kanta Chakrawarti Vs Baldeo Das Binani
Calcutta High Court · AIR 1925 Cal 77
Transfer of Property Act, 1882 — Section 58(e)
High Courts17 Jun 1924
Sripati Chatterjee and Others Vs Khudiram Banerjee and Others
Calcutta High Court · AIR 1925 Cal 442
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Jun 1924
Sripati Chatterjee and Others By Their Father And Next Friend Baghambar Chatterjee Vs Khudiram Banerjee and Others
Calcutta High Court · 82 Ind. Cas. 840
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Jun 1924
Srimati Saraju Bala Debi and Others Vs Mohini Mohan Ghose and Others
Calcutta High Court · 82 Ind. Cas. 1008
Court of Wards Act, 1879 — Section 51
High Courts17 Jun 1924
Shiva Narayan Lal Chaudhury and Another Vs Narayan Prasad
Patna High Court · AIR 1924 Patna 683
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
High Courts17 Jun 1924
Shaikh Abdul Hadi Vs Musammat Kabultunnissa
Patna High Court · 80 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 19, 38, 39
High Courts17 Jun 1924
Gopal Ojha and Others Vs Ramadhar Singh @ Lalji Singh and Others
Patna High Court · 82 Ind. Cas. 204
Bengal Tenancy Act, 1885 — Section 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts17 Jun 1924
Magni Ram Bungar and Others Vs Sridhar Choudhury and Others
Patna High Court · 82 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts17 Jun 1924
Gopal Ojha and Others Vs Ramadhar Singh and Others
Patna High Court · AIR 1925 Patna 228
Bengal Tenancy Act, 1885 — Section 83Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(1)
High Courts17 Jun 1924Dismissed
Musammat Kumli Vs Emperor Through Mr. Gardiner
Allahabad High Court · 82 Ind. Cas. 257
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts17 Jun 1924Dismissed
Mt. Kumli Vs Emperor through Mr. Gardiner
Allahabad High Court · AIR 1925 All 73
High Courts17 Jun 1924
Rai Saheb Lala Khub Lal and Others Vs Lala Bishambhar Sahai and Others
Allahabad High Court · 82 Ind. Cas. 219
High Courts16 Jun 1924
Radha Kissen Chamria Vs King-Emperor
Calcutta High Court · AIR 1925 Cal 404
Calcutta Port Act, 1890 — Section 83, 84
High Courts16 Jun 1924
Radha Kissen Chamaria Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 1030 : 84 Ind. Cas. 941
Calcutta Port Act, 1890 — Section 2(5)
High Courts16 Jun 1924
In Re: Kumar Guru Prosad Sinha Lila Sinha
Calcutta High Court · AIR 1925 Cal 768
High Courts16 Jun 1924
Harisadhan Patari Vs Dinanath Banerjee and Another
Calcutta High Court · 82 Ind. Cas. 318
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31
High Courts16 Jun 1924Disposed Of
Ram Badan Singh Vs Ram Pargash Singh
Allahabad High Court · AIR 1925 All 123(1)
High Courts13 Jun 1924
Bibi Washihan Vs Mir Nawab Ali
Patna High Court · AIR 1925 Patna 138
Civil Procedure Code, 1908 (CPC) — Section 104, 105