High Courts24 Jun 1924Allowed
Musammat Ganga Dei Vs Sukhdeo Prasad
Allahabad High Court · (1924) 06 AHC CK 0068
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,486 of 61,482
High Courts24 Jun 1924Allowed
Peare Lal and Others Vs Jhabba Lal and Another
Allahabad High Court · AIR 1925 All 66 : 82 Ind. Cas. 604
High Courts24 Jun 1924Allowed
Santu and Others Vs Abhainandam Prasad and Others
Allahabad High Court · AIR 1925 All 32
High Courts24 Jun 1924
Mohammad Naqi Vs Hargu Lal
Allahabad High Court · 82 Ind. Cas. 1011
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts23 Jun 1924Dismissed
Firm Hira Lal-Umrao Singh Vs Firm Sri Ram-Brij Mohan Lal
Allahabad High Court · AIR 1925 All 102
High Courts20 Jun 1924
Kudratulla Sarkar and Others Vs Upendra Kumar Chowdhury
Calcutta High Court · AIR 1925 Cal 203 : 84 Ind. Cas. 999
Co-Operative Societies Act, 1912 — Section 24
High Courts20 Jun 1924
Protap Chandra Deo Dhanbal Deb Vs Sri Raja Jagadish Chandra Deo Dhabal Deb
Calcutta High Court · AIR 1925 Cal 116
Evidence Act, 1872 — Section 32(4)
High Courts20 Jun 1924
Sreelal Mangtulal Vs J.F. Madan
Calcutta High Court · AIR 1925 Cal 599 : (1925) ILR (Cal) 100
High Courts20 Jun 1924
Sultan Hasan Mirza Vs Srimati Nanki Bibi
Calcutta High Court · AIR 1928 Cal 241
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts20 Jun 1924
Alkama Bibi and Others Vs Syed Istak Hossain and Others
Calcutta High Court · AIR 1925 Cal 970
High Courts20 Jun 1924
Tarkeshwar Prasad Tewari Vs Devendra Prasad Tewari
Patna High Court · AIR 1926 Patna 180
High Courts20 Jun 1924Dismissed
Narain and Another Vs Jagan
Allahabad High Court · AIR 1925 All 42 : 80 Ind. Cas. 728
High Courts20 Jun 1924Allowed
Gajraj Singh and Others Vs Ram Anjore Singh and Others
Allahabad High Court · AIR 1925 All 668 : 87 Ind. Cas. 59
High Courts19 Jun 1924
Dina Nath Pati and Others Vs Upendra Nandan Das Mahapatra and Others
Calcutta High Court · AIR 1924 Cal 1004
High Courts19 Jun 1924
Narsingirji Gyanagirji Vs Raja Panuganti Parthasardhi
Bombay High Court · (1925) 27 BOMLR 4
High Courts19 Jun 1924Dismissed
Kenchava Sanyellappa Hosmani Vs Girimalappa Channappa Somasagar
Bombay High Court · (1924) 26 BOMLR 779
High Courts19 Jun 1924Dismissed
R. Vaidyanatha Ayyar Vs Swaminatha Ayyar
Bombay High Court · (1924) 26 BOMLR 1121
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts19 Jun 1924
Sachchidananda Sinha Vs Commissioner of Income Tax
Patna High Court · AIR 1924 Patna 644
Income Tax Act, 1922 — Section 33, 33(2)
High Courts19 Jun 1924
Ramjanam Singh and Another Vs Babu Khub Lal Singh and Others and Babu Ram Bahadur Singh and Another
Patna High Court · 80 Ind. Cas. 710
Civil Procedure Code, 1908 (CPC) — Section 11