High Courts27 Jun 1924
Lachmi Prasad Tewari and Others Vs Babunandan Singh and Others
Patna High Court · AIR 1924 Patna 805 : 88 Ind. Cas. 399
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,484 of 61,482
High Courts27 Jun 1924Dismissed
Sikandar Singh and Others Vs Bachchu Pande and Others
Allahabad High Court · 82 Ind. Cas. 307
Limitation Act, 1963 — Section 6
High Courts27 Jun 1924Dismissed
Sheikh Karimullah Vs Gudar Koeri and Others
Allahabad High Court · AIR 1925 All 56 : 82 Ind. Cas. 306
High Courts27 Jun 1924Dismissed
Ram Prasad Vs Rajjan and Another
Allahabad High Court · AIR 1925 All 123 : 82 Ind. Cas. 332
High Courts27 Jun 1924Dismissed
Sikandar Singh and Another Vs Bachchu Pande and Another
Allahabad High Court · AIR 1925 All 54
High Courts26 Jun 1924Dismissed
Vajesingji Joravarsingji Nayak Vs The Secretary of State For India
Bombay High Court · (1924) 26 BOMLR 1143
High Courts26 Jun 1924Dismissed
Lachhmi Narayan Agarwala Vs Rameshvar Prasad Singh
Bombay High Court · (1924) 26 BOMLR 1140
Stamp Act, 1899 — Section 35(a)
High Courts26 Jun 1924
Bisseswar Vs Emperor
Calcutta High Court · AIR 1924 Cal 1034 : 83 Ind. Cas. 911
Penal Code, 1860 (IPC) — Section 411, 414
High Courts26 Jun 1924
W.H. Da Costa Vs J.P. Deefholts
Calcutta High Court · AIR 1925 Cal 605
Penal Code, 1860 (IPC) — Section 417
High Courts26 Jun 1924
Sir Rameshwar Singh Vs Hitendra Singh (No. 2)
Bombay High Court · (1924) 26 BOMLR 1161
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts26 Jun 1924
Maharaja Bahadur Kesho Prasad Singh Vs Babu Narayan Dayal and Others
Patna High Court · 82 Ind. Cas. 984
High Courts26 Jun 1924
Kesho Prasad Singh Vs Narayan Dayal and Others
Patna High Court · AIR 1925 Patna 285
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
Privy Council26 Jun 1924
Lachmi Narayan Agarwala and others Vs Rameshwar Prasad Singh and others
Privy Council · (1924) AIR(PC) 221(1)
Privy Council26 Jun 1924
Nayak Vajesingji Joravarsingji and others Vs The Secretary of State for India in Council
Privy Council · (1924) AIR(PC) 216
Privy Council26 Jun 1924
Maharojadhiraj Sir Rameshwar Singh Bahadur Vs Hitendra Singh and others
Privy Council · (1924) AIR(PC) 206
High Courts26 Jun 1924Dismissed
Raghuraj Singh Vs Sham Dei and Another
Allahabad High Court · AIR 1925 All 51
High Courts26 Jun 1924Dismissed
Mt. Aishah and Another Vs Abdul Ghani
Allahabad High Court · AIR 1925 All 95
High Courts26 Jun 1924Dismissed
Ghasi and Others Vs Mt. Bharto and Others
Allahabad High Court · AIR 1925 All 53