High Courts02 Jul 1924
Rajani Kanta Bag Vs Raja Bala Dasi and Others
Calcutta High Court · AIR 1925 Cal 320 : 85 Ind. Cas. 870
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,482 of 61,482
High Courts02 Jul 1924
Chandra Kumar De Vs Kusum Kumari Roy
Calcutta High Court · AIR 1925 Cal 57 : 84 Ind. Cas. 724
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Jul 1924
Chandra Kumar De Vs Kusum Kumari Ray
Calcutta High Court · (1925) ILR (Cal) 269
Civil Procedure Code, 1908 (CPC) — Section 36
High Courts02 Jul 1924
Maharajah Bahadur Singh Kesheo Prasad Singh Vs Ramdeal Kuer and Others
Patna High Court · AIR 1925 Patna 473
Bihar Tenancy Act, 1885 — Section 60Cess Act, 1880 — Section 41
High Courts02 Jul 1924
Tufani Lal and Others Vs Mt. Bibi Umatul Rasool
Patna High Court · AIR 1924 Patna 765
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts02 Jul 1924
Ram Krishna Misra, Ex parte
Patna High Court · AIR 1925 Patna 355
Provincial Insolvency Act, 1920 — Section 43
High Courts02 Jul 1924Dismissed
Emperor Vs Chanda and Another
Allahabad High Court · 85 Ind. Cas. 150
Criminal Procedure Code, 1898 (CrPC) — Section 429Penal Code, 1860 (IPC) — Section 323
High Courts02 Jul 1924Dismissed
Gaya Pande Vs Amar Deo Pande
Allahabad High Court · AIR 1924 All 787 : 85 Ind. Cas. 498
Transfer of Property Act, 1882 — Section 58
High Courts02 Jul 1924Dismissed
Buddhoo alias Gulab Dass Vs Sheo Charan and Bhagwan Dass
Allahabad High Court · AIR 1924 All 875 : 82 Ind. Cas. 328
Guardians and Wards Act, 1890 — Section 31(2)
High Courts02 Jul 1924Dismissed
Baldeo Prasad Vs Ram Autar and Another
Allahabad High Court · AIR 1924 All 865 : 82 Ind. Cas. 347
Evidence Act, 1872 — Section 92(1)
High Courts02 Jul 1924Disposed Of
Sagwa and Others Vs Bhagwan Das
Allahabad High Court · AIR 1925 All 119(1) : 82 Ind. Cas. 385
High Courts02 Jul 1924Dismissed
Ram Sarup Vs Mt. Kataula and Others
Allahabad High Court · AIR 1925 All 211 : 83 Ind. Cas. 227
High Courts02 Jul 1924
Karan Singh and Others Vs Ram Sahai
Allahabad High Court · AIR 1925 All 246 : 83 Ind. Cas. 231
High Courts02 Jul 1924
Megi Mal and Another Vs Hira Lal and Another
Allahabad High Court · AIR 1924 All 761 : 82 Ind. Cas. 292
Civil Procedure Code, 1908 (CPC) — Section 24Uttar Pradesh Honorary Munsifs Act, 1896 — Section 8(2)
High Courts01 Jul 1924
Krishnadas Acharjee Choudhury and Others Vs Rahimannessa Bibi and Others
Calcutta High Court · 85 Ind. Cas. 996
Limitation Act, 1963 — Section 5
High Courts01 Jul 1924
In Re: Gurunath Narayan Betgeri
Bombay High Court · AIR 1924 Bom 485 : (1924) 26 BOMLR 719
Criminal Procedure Code, 1898 (CrPC) — Section 561A
High Courts01 Jul 1924
Deodhary Pandey Vs Emperor
Patna High Court · 86 Ind. Cas. 274
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 118, 144
High Courts01 Jul 1924
Sheo Gobind Singh Vs Gouri Prasad and Others
Patna High Court · AIR 1925 Patna 310
Bengal Tenancy Act, 1885 — Section 148A, 158ATransfer of Property Act, 1882 — Section 136
Privy Council01 Jul 1924
Mitra Sen Singh and others Vs Mt. Janki Kuar and others
Privy Council · (1924) AIR(PC) 213
High Courts01 Jul 1924Dismissed
Babu Dwarka Das Vs Maulvi Muhammad Ashfaqullah
Allahabad High Court · 80 Ind. Cas. 722
Civil Procedure Code, 1908 (CPC) — Section 11