High Courts04 Jul 1924Allowed
Lakshman Sadashiv Palekar Vs Govind Ganesh Karambelkar
Bombay High Court · AIR 1924 Bom 527 : (1924) 26 BOMLR 843
Civil Procedure Code, 1908 (CPC) — Section 47
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,481 of 61,482
High Courts04 Jul 1924
Jagarnath Singh Vs Emperor
Patna High Court · 82 Ind. Cas. 165
Criminal Procedure Code, 1898 (CrPC) — Section 367, 421Penal Code, 1860 (IPC) — Section 181, 186, 189
High Courts03 Jul 1924
Hridoy Govinda Sur Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 1035
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts03 Jul 1924
Hriday Govinda Sur Alias Hridgovinda Sur Vs Emperor
Calcutta High Court · 82 Ind. Cas. 767
High Courts03 Jul 1924
Indubala Debi Vs Manmatha Nath Roy and Others
Calcutta High Court · AIR 1925 Cal 724 : 87 Ind. Cas. 404
Succession Act, 1865 — Section 161, 173, 174, 175, 176
High Courts03 Jul 1924
Hriday Govinda Sur Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 148
Criminal Procedure Code, 1898 (CrPC) — Section 539B(2)
High Courts03 Jul 1924
Sri Sri Raja Shiva Prasad Singh of Jharia and Another Vs Emperor
Patna High Court · 82 Ind. Cas. 653
Income Tax Act, 1922 — Section 4(3), 66
High Courts03 Jul 1924
Ramsaran Mahton and Others Vs Syed Muhammad Aradut Hussain
Patna High Court · 80 Ind. Cas. 926
Bengal Tenancy Act, 1885 — Section 30, 32, 50
High Courts03 Jul 1924
Padarath Mahton Vs Hitan Singh and Others
Patna High Court · 82 Ind. Cas. 600
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts03 Jul 1924
Raja Shiva Prasad Singh of Jharia Vs King-Emperor
Patna High Court · AIR 1924 Patna 679
Income Tax Act, 1918 — Section 2Income Tax Act, 1922 — Section 4(3), 66
High Courts03 Jul 1924
Ramsaran Mahton and Others Vs Syed Mohamad Aradut Hussain
Patna High Court · AIR 1925 Patna 181
Bengal Tenancy Act, 1885 — Section 115, 30, 32
High Courts03 Jul 1924Dismissed
Narain Vs Ram Saran Das and Another
Allahabad High Court · AIR 1924 All 871 : 85 Ind. Cas. 490
High Courts03 Jul 1924Dismissed
Mathura Das Vs Samraj Singh and Others
Allahabad High Court · AIR 1925 All 240
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Jul 1924Allowed
Sukhdeo and Others Vs Ram Newaz and Another
Allahabad High Court · AIR 1925 All 65
High Courts03 Jul 1924
Sukhdeo and Others Vs Ram Newas and Another
Allahabad High Court · 82 Ind. Cas. 326
High Courts03 Jul 1924
Dhanukdhari Mani and Others Vs Mt. Piari and Others
Allahabad High Court · AIR 1925 All 481
Uttar Pradesh Land Revenue Act, 1901 — Section 111, 112
High Courts02 Jul 1924
Rajani Kanta Bag Vs Rajabala Dasi
Calcutta High Court · (1925) ILR (Cal) 128
Court Fees Act, 1870 — Article 17(6)Suits Valuation Act, 1887 — Section 8