High Courts08 Jul 1924Allowed
Mohan Lal and Others Vs Bhuteshwar
Allahabad High Court · AIR 1925 All 142 : 83 Ind. Cas. 1
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,480 of 61,482
High Courts08 Jul 1924Dismissed
Mahadeo Prasad Vs Anandi Lal and Others
Allahabad High Court · AIR 1925 All 60 : 92 Ind. Cas. 348
High Courts08 Jul 1924
Bishen Sahai Vs Chhotey Lal and Others
Allahabad High Court · (1924) 07 AHC CK 0014
High Courts08 Jul 1924
Manjunath Shanbhaga Vs Samayya and Others
Madras High Court · AIR 1924 Mad 852
High Courts08 Jul 1924
Manjunath Shanbhuga Vs Sannayya alias Naraina Holla and Others
Madras High Court · 85 Ind. Cas. 205
High Courts07 Jul 1924
In Re: J.M. Sen Gupta
Calcutta High Court · (1924) ILR (Cal) 874
Government of India Act, 1915 — Section 72(d)Specific Relief Act, 1877 — Section 45
High Courts07 Jul 1924
Shankar Roy Chowdhury and Another Vs H.E.A. Cotton and Others
Calcutta High Court · AIR 1925 Cal 373 : 85 Ind. Cas. 14
Specific Relief Act, 1877 — Section 45
High Courts07 Jul 1924
In Re: Jatindra Mohan Sen Gupta
Calcutta High Court · 82 Ind. Cas. 374
Specific Relief Act, 1877 — Section 45
High Courts07 Jul 1924
Rai Kashinath Singh Bahadur Vs Kailas Singh and Another
Patna High Court · 89 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts07 Jul 1924
Rameshwar Singh Bahadur Vs Mt. Rajo Chowdhrain
Patna High Court · AIR 1926 Patna 210
Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts07 Jul 1924
Chellakutti Naicken Vs Vengappa Pillai
Madras High Court · AIR 1925 Mad 366
Transfer of Property Act, 1882 — Section 60
High Courts07 Jul 1924
T. Anjaneyulu Vs P. Chinna Subbiah and Another
Madras High Court · AIR 1924 Mad 860 : (1924) 20 LW 529
High Courts04 Jul 1924
Kali Charan Singha Vs Mahammad Ismail Chowdhury
Calcutta High Court · (1925) ILR (Cal) 139
Bengal Tenancy Act, 1885 — Section 188
High Courts04 Jul 1924
Rahimuddin Mollah and Others Vs Nirodbarani Debi
Calcutta High Court · 84 Ind. Cas. 685
High Courts04 Jul 1924
Kumar Jogendra Narain Singha and Others Vs Mohamed Ismail Choudhury and Others
Calcutta High Court · 86 Ind. Cas. 1035
Bengal Tenancy Act, 1885 — Section 105Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts04 Jul 1924
Rahimoddin Mollah and Others Vs Nirod Barani Debi
Calcutta High Court · AIR 1924 Cal 1036
High Courts04 Jul 1924
Jogendra Narayan Singha and Others Vs Mohamed Ismail Chaudhury and Others
Calcutta High Court · AIR 1925 Cal 637
Bengal Tenancy Act, 1885 — Section 105, 188
High Courts04 Jul 1924
Hem Chandra Roy Choudhury Vs Benayakdas Acharji Choudhury and Others
Calcutta High Court · AIR 1925 Cal 1037
High Courts04 Jul 1924
Waman Martand Bhalerao Vs The Commissioner, Central Division
Bombay High Court · AIR 1924 Bom 524 : (1924) 26 BOMLR 942 : 84 Ind. Cas. 421
Stamp Act, 1899 — Section 24