High Courts11 Jul 1924Dismissed
Sanwal Das and Others Vs Saiyid Ali Madhi and Others
Allahabad High Court · AIR 1925 All 174
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,478 of 61,482
High Courts11 Jul 1924Dismissed
Harihar Prasad Vs Ram Daur alias Ram Das and Another
Allahabad High Court · AIR 1925 All 17
High Courts11 Jul 1924
Harihar Prasad Vs Ram Daur and Musammat Partapi
Allahabad High Court · 82 Ind. Cas. 1032
High Courts11 Jul 1924
S. Govindasamy Odayar Vs The Union Bank Ltd.
Madras High Court · 84 Ind. Cas. 513 : (1924) 47 MLJ 678
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Jul 1924
Hira Lal Ghose Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 159
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts10 Jul 1924
Sh. Krishna Kamini Dasi Vs Pratapendra Chandra Pandey and Others
Calcutta High Court · AIR 1925 Cal 1199 : 85 Ind. Cas. 790
High Courts10 Jul 1924
The Government of Bengal Vs Muchu Khan
Calcutta High Court · AIR 1925 Cal 798
Criminal Procedure Code, 1898 (CrPC) — Section 276
High Courts10 Jul 1924
Prasanna Kumar De Mahajan Vs Nanigopal De
Calcutta High Court · AIR 1925 Cal 1175 : 90 Ind. Cas. 561
High Courts10 Jul 1924
Hiralal Ghose Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 889
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts10 Jul 1924
Bejoy Chand Mahatab Vs Sarat Kumar Roy and Others
Calcutta High Court · AIR 1925 Cal 1253
Bengal Tenancy Act, 1885 — Section 103
High Courts10 Jul 1924
Hira Lal Ghosh Vs Emperor
Calcutta High Court · 83 Ind. Cas. 905
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts10 Jul 1924
Dhanrajgirji Narsinggirji Vs Tata Sons Ltd.
Bombay High Court · 92 Ind. Cas. 225
Contract Act, 1872 — Section 73
High Courts10 Jul 1924
Lachmi Narain Marwari Vs Balmakund Marwari
Bombay High Court · (1924) 26 BOMLR 1129
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 3, 115
High Courts10 Jul 1924
Dhanrajgirji Narsinggirji Vs Tata Sons Limited
Bombay High Court · AIR 1924 Bom 473 : (1924) 26 BOMLR 858
Contract Act, 1872 — Section 73
High Courts10 Jul 1924
Ganga Singh Vs Rambhajan Singh and Others
Patna High Court · 82 Ind. Cas. 274
Criminal Procedure Code, 1898 (CrPC) — Section 247, 439Penal Code, 1860 (IPC) — Section 114, 430
Privy Council10 Jul 1924
Lachmi Narayan Marwary and others Vs Balmakund Marwary and another
Privy Council · (1924) AIR(PC) 198
High Courts10 Jul 1924Dismissed
Baijnath Das Vs Balmukand
Allahabad High Court · 82 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Section 144Court Fees Act, 1870 — Article 1
High Courts10 Jul 1924
Ishwar Prasad and Another Vs Babu Bishunath Prasad Singh
Allahabad High Court · (1924) 07 AHC CK 0026
High Courts10 Jul 1924
Muhammad Mathar Rowthan Vs Kasa Rowthan and Others
Madras High Court · AIR 1924 Mad 920
High Courts10 Jul 1924
Areti Singarayya Vs Areti Subbayya and Others
Madras High Court · AIR 1924 Mad 861 : 84 Ind. Cas. 962 : (1924) 20 LW 721 : (1924) 47 MLJ 517