High Courts16 Jul 1924
R.V. Palanisami Pillai Vs R. Srinivasarangachariar
Madras High Court · AIR 1925 Mad 160 : 85 Ind. Cas. 322 : (1924) 20 LW 851 : (1924) 47 MLJ 795
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,477 of 61,482
High Courts16 Jul 1924
Dada Sahib and Others Vs Azi Mohideen Saheb
Madras High Court · AIR 1925 Mad 287 : 84 Ind. Cas. 896 : (1924) 20 LW 670
High Courts16 Jul 1924
Authinarayana Iyer and Others Vs Krishnaswamy Iyer
Madras High Court · AIR 1924 Mad 854 : 82 Ind. Cas. 481 : (1924) 20 LW 484
High Courts15 Jul 1924
Arjun Das Nariram Agarwalla Firm Vs The Secretary of State
Calcutta High Court · AIR 1925 Cal 737
Contract Act, 1872 — Section 151, 161Railways Act, 1890 — Section 72, 76
High Courts15 Jul 1924
Firm Arjundas-Hariram Agarwalla Vs The Secretary of State for India in Council
Calcutta High Court · 85 Ind. Cas. 786
Contract Act, 1872 — Section 73Railways Act, 1890 — Section 72
High Courts15 Jul 1924
Sujjad Ahammad Chowdhuri and Another Vs Sachindranath Roy and Others
Calcutta High Court · AIR 1925 Cal 1052 : 85 Ind. Cas. 1012
High Courts15 Jul 1924
Thambiran Chetty Vs Nataraja Chetty and Others
Madras High Court · AIR 1925 Mad 370 : 83 Ind. Cas. 127
High Courts15 Jul 1924
P. Chenga Reddy and Another Vs Surabhi Venkatalakshmi Narasayya
Madras High Court · AIR 1925 Mad 274 : (1924) 20 LW 549
High Courts14 Jul 1924
Rose Fernandez Vs Joseph Gonsalves
Bombay High Court · AIR 1925 Bom 97 : (1924) 26 BOMLR 1035 : 85 Ind. Cas. 587
Contract Act, 1872 — Section 73
High Courts14 Jul 1924Allowed
Harichand and Co. Vs Gosho Kabushiki Kaisha Limited
Bombay High Court · (1924) 26 BOMLR 921
Contract Act, 1872 — Section 107
High Courts14 Jul 1924Dismissed
B. Dwarkadhish Prasad Singh Vs Maharaja Keshava Prasad Singh
Allahabad High Court · AIR 1925 All 266 : 85 Ind. Cas. 557
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts14 Jul 1924
B. Appanna Vs P. Akkanna
Madras High Court · AIR 1925 Mad 320
Criminal Procedure Code, 1898 (CrPC) — Section 198
High Courts14 Jul 1924
Saraswathi Ammal Vs Dhanakoti Ammal and Others
Madras High Court · AIR 1924 Mad 873 : (1925) ILR (Mad) 299 : 85 Ind. Cas. 840 : (1924) 20 LW 902 : (1924) 47 MLJ 614
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts14 Jul 1924
Basina Appanna Vs Peta Akkanna
Madras High Court · 85 Ind. Cas. 361 : (1924) 20 LW 921 : (1924) 47 MLJ 746
Criminal Procedure Code, 1898 (CrPC) — Section 198Penal Code, 1860 (IPC) — Section 499
High Courts12 Jul 1924Dismissed
(Sri) Narain Singh Vs Emperor
Allahabad High Court · AIR 1925 All 129 : 85 Ind. Cas. 62
High Courts11 Jul 1924Dismissed
F.A.C. Rebello Vs Co-operative Navigation and Trading Co. Ltd.
Bombay High Court · AIR 1925 Bom 105 : (1924) 26 BOMLR 907 : 84 Ind. Cas. 363
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10
High Courts11 Jul 1924
Moyez Sardar and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 406 : 84 Ind. Cas. 712
Evidence Act, 1872 — Section 114, 133, 30Penal Code, 1860 (IPC) — Section 395
High Courts11 Jul 1924
Sheo Prasad Singh Vs P.E. Lall
Patna High Court · AIR 1925 Patna 449
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts11 Jul 1924
Sheo Prasad Singh Vs P. Lal and Others
Patna High Court · 86 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Section 47, 49
High Courts11 Jul 1924Dismissed
Babu Sanwal Das and Others Vs Saiyad Ali Mahdi and Others
Allahabad High Court · 85 Ind. Cas. 330
Limitation Act, 1908 — Article 19