High Courts21 Jul 1924
The East Indian Railway Co. Ltd. Vs Ram Chabila Prasad
Calcutta High Court · AIR 1925 Cal 915
Railways Act, 1890 — Section 72
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,475 of 61,482
High Courts21 Jul 1924
Azizannessa and Others Vs Dwarika Prosad Boral and Others
Calcutta High Court · AIR 1925 Cal 1227
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22Limitation Act, 1963 — Section 18
High Courts21 Jul 1924
The East Indian Railway Company, Limited Vs Ram Chabila Prosad
Calcutta High Court · 86 Ind. Cas. 558
Railways Act, 1890 — Section 72
High Courts21 Jul 1924Dismissed
Har Bakhsh Singh Vs Dal Bahadur Singh and Others
Allahabad High Court · 88 Ind. Cas. 255
Oudh Estates (Amendment) Act, 1910 — Section 21Oudh Estates Act, 1869 — Section 10
High Courts21 Jul 1924Dismissed
Ganga Ram Vs Lachman Singh and Others
Allahabad High Court · (1924) 07 AHC CK 0063
High Courts21 Jul 1924Dismissed
Abdul Wahab and Others Vs Emperor
Allahabad High Court · (1924) 07 AHC CK 0052
High Courts21 Jul 1924Dismissed
Firm Kachauri Mal-Kalyan Mal Vs Firm Wali Muhammad Abdul Latif
Allahabad High Court · (1924) 07 AHC CK 0049
High Courts21 Jul 1924Disposed Of
Ram Adhin Vs Ram Bharose and Another
Allahabad High Court · (1924) 07 AHC CK 0046
High Courts21 Jul 1924Dismissed
Harbaksh Singh Vs Dal Bahadur Singh and Others
Allahabad High Court · AIR 1925 All 155
High Courts21 Jul 1924
Aksma Pillai and Ponnusami Mudali Vs Govindarajulu Chetty and Others
Madras High Court · 84 Ind. Cas. 975
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151, 47
High Courts21 Jul 1924
Akshia Pillai Vs Govindarajulu Chetti and Others
Madras High Court · AIR 1924 Mad 778 : (1924) 47 MLJ 549
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Jul 1924
Mulki Narayana Kammathi and Others Vs Kolathingal Kuni Moyi and Others
Madras High Court · AIR 1924 Mad 866 : (1924) 20 LW 486
Contract Act, 1872 — Section 96
High Courts19 Jul 1924
Nagendra Lal Chaudhuri Vs Ashraf Ali Chaudhury
Calcutta High Court · AIR 1925 Cal 212 : 84 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Jul 1924
In Re: Puvanur Athamu and Others
Madras High Court · AIR 1925 Mad 239
Penal Code, 1860 (IPC) — Section 143
High Courts18 Jul 1924
Chhakari Shaik Vs Emperor
Calcutta High Court · 85 Ind. Cas. 711
Penal Code, 1860 (IPC) — Section 141, 324
High Courts18 Jul 1924
(Bibi) Saleha and Another Vs Hulas Mahton and Others
Patna High Court · AIR 1925 Patna 564
Bengal Tenancy Act, 1885 — Section 143A, 148A
High Courts18 Jul 1924
Musammat Bibi Saleha and Another Vs Hulas Mahton and Others
Patna High Court · 86 Ind. Cas. 559
Bengal Tenancy Act, 1885 — Section 148A
High Courts18 Jul 1924Dismissed
Sukurwa Vs Sheikh Nazir Ahmad
Allahabad High Court · 82 Ind. Cas. 1026
High Courts18 Jul 1924Dismissed
Sukurwa Vs Sheikh Nazir Ahmed
Allahabad High Court · AIR 1925 All 121