High Courts23 Jul 1924
Subbaraya Pillai and Another Vs Govindasamy and Another
Madras High Court · 86 Ind. Cas. 905
Civil Procedure Code, 1908 (CPC) — Section 50
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,474 of 61,482
High Courts23 Jul 1924
S. Ananda Rao and Others Vs Venkatadri Appa Rao
Madras High Court · AIR 1925 Mad 258
High Courts23 Jul 1924
K. Latchayya Subudhi Vs V. Seetaramayya and Others
Madras High Court · AIR 1925 Mad 257
High Courts23 Jul 1924
Mu. Chidambaram Chettiar Vs C.K. Kadar Mohideen Rowther and Others
Madras High Court · AIR 1925 Mad 791 : 84 Ind. Cas. 968 : (1924) 20 LW 622 : (1924) 47 MLJ 522
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 3
High Courts23 Jul 1924
Sithamraju Ananda Rao and Others Vs Sri Raja Venkatadri Appa Rao Bahadur Zamindar Garu
Madras High Court · 85 Ind. Cas. 812 : (1924) 47 MLJ 700
High Courts23 Jul 1924
Subbaroya Pillai and Another Vs Govindaswamy and Another
Madras High Court · AIR 1925 Mad 494 : (1925) 21 LW 220
Civil Procedure Code, 1908 (CPC) — Section 50Limitation Act, 1963 — Section 5
High Courts23 Jul 1924
Konchada Latchayya Subudhi Vs Velupula Seetharamayya and Others
Madras High Court · 84 Ind. Cas. 921 : (1924) 20 LW 719
High Courts22 Jul 1924
Baldeodas Lohia Vs Subkarandas Goenka
Calcutta High Court · AIR 1925 Cal 627 : (1925) ILR (Cal) 179
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Jul 1924
Amiruddin and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 217
Penal Code, 1860 (IPC) — Section 71
High Courts22 Jul 1924Disposed Of
Chander Sen Vs Mohar Singh
Allahabad High Court · AIR 1925 All 538 : 85 Ind. Cas. 700
High Courts22 Jul 1924Allowed
Emperor Vs Raghunath Venaik Dhulekar and Another
Allahabad High Court · AIR 1925 All 165 : 85 Ind. Cas. 823
High Courts22 Jul 1924
Kishori Mohan Vs Chhanga Lal
Allahabad High Court · 82 Ind. Cas. 1030
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts22 Jul 1924
Puttayya alias Krishnayya Shanbaga and Others Vs Puttannayya and Another
Madras High Court · AIR 1925 Mad 152 : 84 Ind. Cas. 897 : (1924) 20 LW 585 : (1924) 47 MLJ 608
Limitation Act, 1908 — Article 182
High Courts22 Jul 1924
Kuppuswami Goundan and Others Vs Marimuthu Goundan Insolvent and Others
Madras High Court · AIR 1925 Mad 52 : (1924) 20 LW 783 : (1924) 47 MLJ 487
Provincial Insolvency Act, 1920 — Section 16
High Courts22 Jul 1924
T. Sathyanarayanamoorthy Vs M. Ramireddy and Another
Madras High Court · AIR 1924 Mad 856 : (1924) 20 LW 562
Limitation Act, 1963 — Section 19
High Courts22 Jul 1924
Nalluli Pandarathil Karnavan Raman Menon Vs Collector of Malbar and Others
Madras High Court · AIR 1924 Mad 904
High Courts22 Jul 1924
Sreemedhanidhi Swamigal by agent H. Venkatramanachar Vs Valai Ibrahim Sahib and Others
Madras High Court · AIR 1924 Mad 897 : 83 Ind. Cas. 130 : (1924) 20 LW 582
High Courts21 Jul 1924Dismissed
Parshuram Dattaram Shamdasani Vs The Tata Industrial Bank Limited
Bombay High Court · AIR 1925 Bom 49 : (1924) 26 BOMLR 987 : 90 Ind. Cas. 580
Companies Act, 1956 — Section 218, 79
High Courts21 Jul 1924
Promotho Nath Mukerji and Others Vs Anukul Chandra Banerjee
Calcutta High Court · AIR 1925 Cal 225
High Courts21 Jul 1924
Pramatha Nath Mukherjee and Others Vs Anukul Chandra Banerjee and Jogesh Chandra Mukherjee and Others Amar Chandra Bannerjee Vs Pramatha Nath Mukherjee and Others
Calcutta High Court · 85 Ind. Cas. 875