High Courts25 Jul 1924Dismissed
Bindraban Vs Ram Narain and Others
Allahabad High Court · AIR 1925 All 330 : 85 Ind. Cas. 449
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,472 of 61,482
High Courts25 Jul 1924Dismissed
Bengal North-Western Railway Vs Firm Manorath Bhagat-Dhian Ram and B.B. and C.I. Railway
Allahabad High Court · AIR 1925 All 172
High Courts25 Jul 1924Dismissed
Gajadhar Pande and Others Vs Jadubir Pande and Another
Allahabad High Court · (1924) 07 AHC CK 0040
High Courts25 Jul 1924
K.R. Swaminatha Aiyar and Another Vs A. Ramier and Others
Madras High Court · AIR 1925 Mad 421 : (1924) 47 MLJ 671
Specific Relief Act, 1877 — Section 42
High Courts25 Jul 1924
Pondicherry Kokilambal Vs Pondicherry Sundarammal and Others
Madras High Court · AIR 1925 Mad 902 : (1925) 21 LW 259
Transfer of Property Act, 1882 — Section 41
High Courts25 Jul 1924
P. Kokilambal Vs P. Sudarammal and Others
Madras High Court · 86 Ind. Cas. 632
Transfer of Property Act, 1882 — Section 41
High Courts24 Jul 1924
Motahar Hossain Vs Mohammad Yakub
Calcutta High Court · AIR 1925 Cal 201 : 84 Ind. Cas. 700
High Courts24 Jul 1924
King-Emperor Vs Abinash Chandra Bose and Others
Calcutta High Court · AIR 1924 Cal 1029 : 84 Ind. Cas. 654
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts24 Jul 1924
Emperor Vs Abinash Bose and Others
Calcutta High Court · (1925) ILR (Cal) 172
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts24 Jul 1924
Abdul Karim Chowdhury Vs Prosanna Kumar Nath
Calcutta High Court · AIR 1925 Cal 1116 : 85 Ind. Cas. 770
High Courts24 Jul 1924
Emperor Vs Komoruddin Sheikh and Others
Calcutta High Court · AIR 1928 Cal 233
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395
High Courts24 Jul 1924Allowed
Narayan Bhikaji Khanolkar Vs Vasudeo Vinayak Prabhu
Bombay High Court · AIR 1924 Bom 518 : (1924) 26 BOMLR 950
Civil Procedure Code, 1908 (CPC) — Section 92(2)
High Courts24 Jul 1924Allowed
Wala Prasad Vs Sheikh Chuttan and Another
Allahabad High Court · 85 Ind. Cas. 161
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1924Allowed
Jwala Prasad Vs Sheikh Chuttan and Another
Allahabad High Court · AIR 1924 All 328
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Jul 1924Allowed
Jageshwar Prasad and Others Vs Suraj Bali Singh and Others
Allahabad High Court · AIR 1925 All 16 : 83 Ind. Cas. 249
High Courts24 Jul 1924Allowed
Mt. Bahal Kuar Vs Narain Singh
Allahabad High Court · AIR 1925 All 184 : 84 Ind. Cas. 822
High Courts24 Jul 1924
Salamat Ali Vs Guj Kumar Chand and Another
Allahabad High Court · AIR 1925 All 574
North Western Provinces Tenancy Act, 1901 — Section 198(2)
High Courts24 Jul 1924
Lal Baijnath Singh Vs Chandrapal Singh and Others
Allahabad High Court · AIR 1924 All 795 : 83 Ind. Cas. 204
North Western Provinces Tenancy Act, 1901 — Section 4
High Courts24 Jul 1924
Syed Salamat Ali Vs Babu Gaj Kumar Chand and Another
Allahabad High Court · 85 Ind. Cas. 302
North Western Provinces Tenancy Act, 1901 — Section 198(2)
High Courts24 Jul 1924
In Re: Chanlet
Madras High Court · AIR 1925 Mad 424 : 85 Ind. Cas. 42 : (1924) 20 LW 745
Criminal Procedure Code, 1898 (CrPC) — Section 94