High Courts29 Jul 1924
Hara Mohan Saha Vs Sudhanshu Bhusan Pal and Another
Calcutta High Court · AIR 1926 Cal 83 : 85 Ind. Cas. 1002
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Section 23
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,470 of 61,482
High Courts29 Jul 1924
Kesarlal Girdharlal Desai Vs Jagubhai Hiralal Jagubhai Hiralal Vs Kesarlal Girdharlal Desai
Bombay High Court · (1925) 27 BOMLR 226
High Courts29 Jul 1924Dismissed
Kesho Prasad Singh Vs Sheo Pargash Ojha
Bombay High Court · (1925) 27 BOMLR 130
High Courts29 Jul 1924
Krishna Chandra Gauntia Vs Raja Mahakur
Patna High Court · AIR 1926 Patna 251
Court Fees Act, 1870 — Section 7(5), 7(xi)(e)
High Courts29 Jul 1924
Amar Kumar Mukherjee and Others Vs Mr. B. Coventry and Others
Patna High Court · AIR 1925 Patna 710
Privy Council29 Jul 1924
Maharaja Kesho Prasad Singh Vs Sheo Pargash Ojha and others
Privy Council · (1924) AIR(PC) 247
Privy Council29 Jul 1924
Ma Sa Bon and others Vs Ma Da Twe and others
Privy Council · (1924) AIR(PC) 233
Privy Council29 Jul 1924
Thakur Chandrika Bakhsh Singh and another Vs Madho Singh
Privy Council · (1924) AIR(PC) 231
High Courts29 Jul 1924Dismissed
Mohammad Ibrahim Vs Musammat Altafan and Others
Allahabad High Court · 83 Ind. Cas. 27
High Courts29 Jul 1924Disposed Of
(Firm) Ganeshi Lal Harnarain Vs Debi Das
Allahabad High Court · (1924) 07 AHC CK 0072
High Courts29 Jul 1924Dismissed
Dannu Singh and Others Vs Emperor
Allahabad High Court · AIR 1925 All 227 : 85 Ind. Cas. 643
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 395
High Courts29 Jul 1924Dismissed
Mohd. Ibrahim Vs Mt. Altafan and Others
Allahabad High Court · AIR 1925 All 24
High Courts29 Jul 1924
The East Indian Railway Company Vs Fazal Elahi
Allahabad High Court · (1924) 07 AHC CK 0023
High Courts29 Jul 1924
Muppavarapu Venkata Radhakrishna Rao and Another Vs Venthurumilli Venkata Rao and Others
Madras High Court · (1925) ILR (Mad) 713 : (1924) 20 LW 711 : (1924) 47 MLJ 552
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts29 Jul 1924
Thilla Rukmani Ammal Vs K.T.A.B. Rajagopala Iyer and Others
Madras High Court · AIR 1924 Mad 839 : (1925) ILR (Mad) 294 : 84 Ind. Cas. 281 : (1924) 20 LW 681 : (1924) 47 MLJ 495
Provincial Insolvency Act, 1920 — Section 75
High Courts29 Jul 1924
Venkata Radhakrishna Rao and Another Vs Venkata Rao and Others
Madras High Court · AIR 1925 Mad 229 : (1925) ILR (Mad) 713
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts29 Jul 1924
Muppavaraju Venkata Radhakrishna Rao and Another Vs Venthurumilli Venkatarao and Others
Madras High Court · 84 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts28 Jul 1924
Golam Nabi Chapawala Vs F.W. Needham and Others
Calcutta High Court · AIR 1925 Cal 1243 : 85 Ind. Cas. 1004
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 98, 115
High Courts28 Jul 1924
Kedarnath Tulshidas Vs Biharilal Jagamal
Bombay High Court · AIR 1925 Bom 357 : (1925) 27 BOMLR 525 : 87 Ind. Cas. 1026
Civil Procedure Code, 1908 (CPC) — Section 95