High Courts31 Jul 1924
Sheikh Abdul and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 887 : 84 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 298(1)(a), 299Penal Code, 1860 (IPC) — Section 395
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,469 of 61,482
High Courts31 Jul 1924
Bhupendra Nath Laskar and Another Vs Rai Charan Purkait
Calcutta High Court · AIR 1925 Cal 779 : 85 Ind. Cas. 529
High Courts31 Jul 1924
Gursahai Mahton Vs Muhammad Saiyad and Others
Patna High Court · AIR 1925 Patna 137
Estates Partition Act, 1897 — Section 7
High Courts31 Jul 1924Allowed
Jagannath Prasad and Others Vs Jado Rai
Allahabad High Court · AIR 1925 All 352 : 85 Ind. Cas. 963
High Courts31 Jul 1924Dismissed
Ambika Prasad Vs Madho Prasad
Allahabad High Court · (1924) 07 AHC CK 0047
High Courts31 Jul 1924
Shiam Lal Vs Koerpal and Another
Allahabad High Court · AIR 1925 All 179 : 85 Ind. Cas. 390
High Courts31 Jul 1924
(Raja) Surajpal Singh Vs Saheb Singh
Allahabad High Court · AIR 1925 All 323 : 85 Ind. Cas. 749
Transfer of Property Act, 1882 — Section 92
High Courts30 Jul 1924
Kasem Sheik and Others Vs Tarakeswar Dutta and Another
Calcutta High Court · AIR 1925 Cal 1065 : 85 Ind. Cas. 793
High Courts30 Jul 1924
Sreedhar Chaudhury Vs Nilmoni Chaudhury and Others
Calcutta High Court · AIR 1925 Cal 681
High Courts30 Jul 1924
Abdul Halim and Another Vs Abdul Gafur and Others
Calcutta High Court · AIR 1928 Cal 249a
Civil Procedure Code, 1908 (CPC) — Section 1(2)
High Courts30 Jul 1924Allowed
Malik and Others Vs Emperor
Allahabad High Court · (1924) 07 AHC CK 0075
High Courts30 Jul 1924Dismissed
(Sheikh) Muhammad Habibullah Vs R.B. Seth Tikam Chand
Allahabad High Court · AIR 1925 All 276(1) : 85 Ind. Cas. 746
Civil Procedure Code, 1908 (CPC) — Section 21, 39
High Courts30 Jul 1924Dismissed
Umrao Singh and Another Vs Pirthi and Others
Allahabad High Court · AIR 1925 All 369
High Courts30 Jul 1924Dismissed
Pita and Others Vs Emperor
Allahabad High Court · AIR 1925 All 285 : 85 Ind. Cas. 719
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts30 Jul 1924Dismissed
Fateh Lal Vs Sher Singh
Allahabad High Court · AIR 1925 All 264 : 85 Ind. Cas. 660
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jul 1924
Purushothama Naidu Vs S.N. Ramaswami Iyer
Madras High Court · AIR 1925 Mad 245 : (1924) 20 LW 667
High Courts29 Jul 1924
Dwijadas Chakravarty and Another Vs Dearish and Others
Calcutta High Court · 86 Ind. Cas. 587
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts29 Jul 1924
Shib Chandra Talukdar and Others Vs Lakhi Priya Guha and Others
Calcutta High Court · AIR 1925 Cal 427 : 85 Ind. Cas. 123
Civil Procedure Code, 1908 (CPC) — Section 11, 13
High Courts29 Jul 1924
Dwijadas Chakravarthy and Another Vs Dearish and Others
Calcutta High Court · AIR 1925 Cal 1025