High Courts06 Aug 1924
A.L.A.R.R.M. Arunachallam Chetti and Others Vs B. Raja Rajeswara Sethupathi
Madras High Court · AIR 1925 Mad 1260 : (1925) 22 LW 195
Contract Act, 1872 — Section 62
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,467 of 61,482
High Courts06 Aug 1924
Dada Sahib by next Friend and Maternal Uncle, Hirebal Baba Sahib Vs Kollapuram Gajaraj Singh and Another
Madras High Court · AIR 1925 Mad 204 : 85 Ind. Cas. 258 : (1924) 20 LW 854 : (1924) 47 MLJ 928
High Courts06 Aug 1924
Gooty Agraharam Subramanian and Another Vs Agraharam Ramachandra Rao
Madras High Court · 85 Ind. Cas. 503 : (1924) 47 MLJ 908
High Courts06 Aug 1924
G.A. Subramanian and Another Vs A. Ramachandra Rao
Madras High Court · AIR 1925 Mad 333
High Courts05 Aug 1924
M. Latchayya Vs S. Kottamma and Others
Madras High Court · AIR 1925 Mad 264(1)
High Courts05 Aug 1924Allowed
Bai Dosibai Vs Bai Dhanbai
Bombay High Court · AIR 1925 Bom 85 : (1924) 26 BOMLR 1071 : 85 Ind. Cas. 597
Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts05 Aug 1924
Prodyot Kumar Tagore Vs Bal Gobinda Ditchit
Calcutta High Court · AIR 1925 Cal 518a
Bengal Tenancy Act, 1885 — Section 104G, 104H, 105, 106Specific Relief Act, 1877 — Section 42
High Courts05 Aug 1924
Mahadeo Singh Vs Basgit Singh
Patna High Court · 91 Ind. Cas. 184
Bengal Tenancy Act, 1885 — Section 49
High Courts05 Aug 1924
Jitan Dusadh and Another Vs Jawahir Singh and Others
Patna High Court · AIR 1925 Patna 504
High Courts05 Aug 1924
Hargobind Ray and Another Vs Keshwa Prasad Singh and Others
Patna High Court · AIR 1925 Patna 168
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(6), 146
High Courts05 Aug 1924
In Re: Turka Hussain Saib and Others
Madras High Court · 84 Ind. Cas. 1051 : (1924) 20 LW 623 : (1924) 47 MLJ 661
High Courts05 Aug 1924
In Re: Pulipati Venkiah
Madras High Court · (1924) 47 MLJ 662
Penal Code, 1860 (IPC) — Section 161
High Courts05 Aug 1924
Mannam Latchayya Vs Surabathuni Kotamma and Another
Madras High Court · 84 Ind. Cas. 945 : (1924) 20 LW 734 : (1924) 47 MLJ 743
High Courts05 Aug 1924
Pulipati Venkiah Vs Emperor
Madras High Court · 84 Ind. Cas. 940
Penal Code, 1860 (IPC) — Section 161
High Courts04 Aug 1924
Kumar Birendra Chandra Singha Bahadur and Others Vs Tulsi Charan Ghose and Others
Calcutta High Court · 85 Ind. Cas. 657
High Courts04 Aug 1924
Babu Lal Sahu Vs Krishna Prashad
Patna High Court · AIR 1925 Patna 438
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Provincial Insolvency Act, 1920 — Section 44(2)(c), 45
High Courts04 Aug 1924Dismissed
Parbhu Dayal Singh and Another Vs Tirbhuwan Singh and Others
Allahabad High Court · AIR 1925 All 425 : 85 Ind. Cas. 788
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts04 Aug 1924
The Public Prosecutor Vs Katta Prakasam
Madras High Court · 83 Ind. Cas. 343 : (1924) 47 MLJ 658
Penal Code, 1860 (IPC) — Section 182
High Courts04 Aug 1924
L.A. Subramania Iyer Vs R.H. Hitchcock
Madras High Court · AIR 1925 Mad 950 : 85 Ind. Cas. 900 : (1925) 22 LW 26
High Courts04 Aug 1924
(Kopparaju Gunichandill) Sekhard Rao and Others Vs Kopparaju Ramaraju Seshaya
Madras High Court · AIR 1925 Mad 1066