High Courts07 Aug 1924
Loke Nath Saha and Others Vs Radha Gobinda Shaha and Others
Calcutta High Court · 86 Ind. Cas. 765
Civil Procedure Code, 1908 (CPC) — Section 115
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,466 of 61,482
High Courts07 Aug 1924
Pran Mohan Das Vs Hari Mohan Das
Calcutta High Court · (1925) ILR (Cal) 425
Transfer of Property Act, 1882 — Section 127
High Courts07 Aug 1924
Pran Mohan Das and Others Vs Hari Mohan Das and Another
Calcutta High Court · AIR 1925 Cal 856 : 85 Ind. Cas. 799
Transfer of Property Act, 1882 — Section 127
High Courts07 Aug 1924
Harendra Nath Saha and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 161 : 84 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 395
High Courts07 Aug 1924
Lal Singh Bhumij Vs Krishto Khutya
Patna High Court · AIR 1925 Patna 306
Bengal Tenancy Act, 1885 — Section 181Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 6
High Courts07 Aug 1924
Nageswar Prasad Sharma and Others Vs Emperor
Patna High Court · AIR 1925 Patna 99
Penal Code, 1860 (IPC) — Section 124APress and Registration of Books Act, 1867 — Section 7
High Courts07 Aug 1924
Bhola Nath Majhi Vs Shiva Prasad Sinha
Patna High Court · 82 Ind. Cas. 988
Chotanagpur Tenancy Act, 1908 — Section 26(a), 74
High Courts07 Aug 1924
Lachmi Narain Shankar Vs Mahomed Abrahim Hussain Khan
Patna High Court · AIR 1925 Patna 179
Civil Procedure Code, 1908 (CPC) — Section 47Court of Wards Act — Section 35, 6(e)
Privy Council07 Aug 1924
Kirkwood and others Vs Maung Sin and another
Privy Council · (1924) AIR(PC) 238
High Courts07 Aug 1924
Goddam Chowdanna Vs K.T. Venkatapathinayamvaru
Madras High Court · AIR 1926 Mad 621
High Courts06 Aug 1924
Sarada Prosad Roy Chowdhury and Others Vs Rai Mohan Saha and Others
Calcutta High Court · AIR 1925 Cal 819 : 85 Ind. Cas. 629
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Aug 1924
T.C.S. Martindale Vs Emperor
Calcutta High Court · AIR 1925 Cal 14 : 84 Ind. Cas. 1041
Criminal Procedure Code, 1898 (CrPC) — Section 275, 410
High Courts06 Aug 1924
Ram Rachhya Singh and Others Vs Kamakhya Narain Singh
Patna High Court · AIR 1925 Patna 216
Transfer of Property Act, 1882 — Section 107, 116
High Courts06 Aug 1924
Charan Mahton and Others Vs Kumar Kamakhya Narayan Singh
Patna High Court · 86 Ind. Cas. 387
Transfer of Property Act, 1882 — Section 116
High Courts06 Aug 1924
Rajendra Narayan Sing Deo and Others Vs Mahesh Chandra Chatterji
Patna High Court · AIR 1924 Patna 669
High Courts06 Aug 1924Allowed
Emperor Vs Ram Din
Allahabad High Court · AIR 1925 All 292 : 85 Ind. Cas. 942
Penal Code, 1860 (IPC) — Section 379
High Courts06 Aug 1924Dismissed
Moti Lal Vs Yar Muhammed
Allahabad High Court · AIR 1925 All 275 : 85 Ind. Cas. 756
Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 108
High Courts06 Aug 1924Dismissed
Sita Ram and Another Vs Beni Prasad and Others
Allahabad High Court · (1924) 08 AHC CK 0008
High Courts06 Aug 1924
Dulli and Others Vs Emperor
Allahabad High Court · AIR 1925 All 305 : 85 Ind. Cas. 714
Criminal Procedure Code, 1898 (CrPC) — Section 35(1)Penal Code, 1860 (IPC) — Section 397