High Courts11 Aug 1924
Madhavrao Harbaji Thakur Vs Ambabai Laxman Jadhav
Bombay High Court · AIR 1925 Bom 125 : 85 Ind. Cas. 193
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,465 of 61,482
High Courts08 Aug 1924
Ganapathia Pillai Vs Malaiperumal Chettiar and Others
Madras High Court · AIR 1925 Mad 202 : (1924) 20 LW 736
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Aug 1924
D. Tancred and Others Vs D.N. Mullick
Calcutta High Court · AIR 1925 Cal 391 : 84 Ind. Cas. 543
Calcutta Rent Act, 1920 — Section 15Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 141
High Courts08 Aug 1924
Emperor Vs Asimulla Mondal and Others
Calcutta High Court · AIR 1925 Cal 1068 : 85 Ind. Cas. 939
High Courts08 Aug 1924
Jatindra Nath Mohan Banerjee Vs Gouri Bala Debi
Calcutta High Court · AIR 1925 Cal 794
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts08 Aug 1924
Barada Kanta Saha Vs Shaikh Maijuddi
Calcutta High Court · AIR 1925 Cal 1
Provincial Small Cause Courts Act, 1887 — Section 15, 17
High Courts08 Aug 1924
Barada Kanta Ray Vs Sheikh Maijuddi
Calcutta High Court · 82 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 6, 94Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Aug 1924
Barada Kanta Saha Roy Vs Sheikh Maijuddi
Calcutta High Court · (1925) ILR (Cal) 275
Civil Procedure Code, 1908 (CPC) — Section 94Provincial Small Cause Courts Act, 1887 — Section 17
High Courts08 Aug 1924
Jatindra Mohan Banerjee Vs Gouri Bala Debi
Calcutta High Court · 88 Ind. Cas. 608
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts08 Aug 1924
Girjabai Shivdeorao Vinchurkar Vs Narayanrao Ganpatrao Vinchurkar
Bombay High Court · 88 Ind. Cas. 975
Trusts Act, 1882 — Section 94
High Courts08 Aug 1924
Ramchandra Pandurang Jahagirdar Vs Yellava Madar
Bombay High Court · 85 Ind. Cas. 184
Registration Act, 1908 — Section 17(1)(b)
High Courts08 Aug 1924Dismissed
Har Narain Vs Emperor
Allahabad High Court · AIR 1925 All 239 : 84 Ind. Cas. 706
Criminal Procedure Code, 1898 (CrPC) — Section 480, 540Penal Code, 1860 (IPC) — Section 228
High Courts08 Aug 1924
Ganapathi Pillai Vs Maliperumal Chettiar and Others
Madras High Court · 85 Ind. Cas. 342
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Aug 1924
Basuvan Vs A.R. Rengasami by his Agent T.V. Manickam Pillai
Madras High Court · 88 Ind. Cas. 88
High Courts08 Aug 1924
Athamsa Rowther Vs Ganesan and Another
Madras High Court · AIR 1924 Mad 890 : 85 Ind. Cas. 808 : (1924) 20 LW 954 : (1924) 47 MLJ 641
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts08 Aug 1924
Baswan Vs A.R. Rangaswami
Madras High Court · AIR 1925 Mad 714 : (1925) 21 LW 548
High Courts07 Aug 1924Dismissed
Narayan Ganesh Patankar Vs Sagunabai Gangadhar Patankar
Bombay High Court · AIR 1925 Bom 193 : (1924) 26 BOMLR 1200 : 85 Ind. Cas. 181
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts07 Aug 1924
Balvant Vishnu Vs Mishrilal Shivnarayan
Bombay High Court · AIR 1925 Bom 115 : (1924) 26 BOMLR 1194 : 85 Ind. Cas. 177
Contract Act, 1872 — Section 30
High Courts07 Aug 1924
Ram Khalawan Ahir Vs Tulsi Telini
Calcutta High Court · AIR 1924 Cal 1040 : 84 Ind. Cas. 444
Calcutta Police Act, 1866 — Section 54ACriminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 380