JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,463 of 61,482
Muhammad Hasan Vs Emperor
Allahabad High Court · 85 Ind. Cas. 159
Rangappa Nayakan Vs Rangaswami Nayakan and Others
Madras High Court · 88 Ind. Cas. 249
P. Satyarazu Vs Guntur Cotton, Jute and Paper Mills Co., Ltd.
Madras High Court · AIR 1925 Mad 199 : (1925) 21 LW 136
Sri Raja Bommadevara Raja Lakshmi Devi Amma Garu Vs Sri Raja B. Naganna Naidu Bahadur Zamindar Garu and Another
Madras High Court · AIR 1925 Mad 757 : 87 Ind. Cas. 571 : (1925) 21 LW 461
Nallagatti Goundan Vs Ramana Goundan and Others
Madras High Court · AIR 1925 Mad 170 : 85 Ind. Cas. 677 : (1924) 20 LW 879 : (1924) 47 MLJ 783
Pyda Satyarazu Vs The Guntur Cotton, Jute and Paper Mills Company Ltd.
Madras High Court · (1925) ILR (Mad) 267 : (1924) 47 MLJ 710
Gurumoorthi Iyer, minor, by his next Friend Meenambal Vs P.S. Subramaniam and Others
Madras High Court · 107 Ind. Cas. 401
Pyda Satyaraju Vs The Guntur Cotton, Jute and Paper Mills Co. Ltd.
Madras High Court · 85 Ind. Cas. 333
Chinnammal Vs Papathi Ammal
Madras High Court · AIR 1925 Mad 986 : 85 Ind. Cas. 982
Emperor Vs Rachappa Murigeppa Shabadi
Bombay High Court · AIR 1925 Bom 26 : (1924) 26 BOMLR 968 : 83 Ind. Cas. 1006
Shankarbhai Manorbhai Patel Vs Motilal Ramdas Shah
Bombay High Court · AIR 1925 Bom 122 : (1924) 26 BOMLR 1217 : 85 Ind. Cas. 197
Shankerbhai Manorbhai Patel and Another Vs Motilal Ramdas Shah and Another
Bombay High Court · (1925) ILR (Bom) 118
Kali Charan Roy, Secretary to the Ghatail Sammilani Dhanbhandar Company, Limited Vs Mohesh Chandra Ghosh and Another
Calcutta High Court · 85 Ind. Cas. 784
Vithu Balu Kharat Vs Emperor
Bombay High Court · 83 Ind. Cas. 1007
The Secretary of State for India Vs Girjabai Shivdeorao Vinchurkar
Bombay High Court · AIR 1925 Bom 197 : (1924) 26 BOMLR 1173
Emperor Vs Vithu Balu Kharat
Bombay High Court · AIR 1924 Bom 510 : (1924) 26 BOMLR 965
Rangappa Nayakar Vs Rangaswami Nayakar and Others
Madras High Court · AIR 1925 Mad 1005
S. Venkata Sastri Vs Y. Venkatagopaladu
Madras High Court · AIR 1925 Mad 353 : (1924) 20 LW 742