High Courts28 Jul 1924Dismissed
In Re: Lachhman Das Narain Das
Allahabad High Court · (1924) 07 AHC CK 0085
JUDGMENT DATABASE
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High Courts28 Jul 1924Allowed
Ghuriya and Others Vs Baneswar and Others
Allahabad High Court · AIR 1925 All 30 : 83 Ind. Cas. 202
High Courts28 Jul 1924Dismissed
Kanhaiya Lal Vs Mt. Gaura and Another
Allahabad High Court · AIR 1925 All 19 : 83 Ind. Cas. 147
High Courts28 Jul 1924Dismissed
Bishnath Singh and Others Vs Basdeo Singh
Allahabad High Court · AIR 1925 All 171 : (1926) ILR (All) 67 : 82 Ind. Cas. 1037
High Courts28 Jul 1924
Nathji and Another Vs Languria and Another
Allahabad High Court · AIR 1925 All 272 : 85 Ind. Cas. 548
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(2)
High Courts28 Jul 1924
Koyyalamudi Chinnayya and Another Vs Koyyalamudi Mangamma, represented by Nandigam Veerayya
Madras High Court · 92 Ind. Cas. 661
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Jul 1924
Virupaksha Rao Naidu Vs M. Ranganayaki Ammal
Madras High Court · AIR 1925 Mad 1132 : 87 Ind. Cas. 346 : (1925) 21 LW 662
Civil Procedure Code, 1908 (CPC) — Section 117
High Courts28 Jul 1924
Ramanuja Naidu and Others Vs Muthu K.R.V. Alagappa Chettiar and Another
Madras High Court · AIR 1924 Mad 882 : 85 Ind. Cas. 801 : (1924) 20 LW 716 : (1924) 47 MLJ 656
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Jul 1924
Rajagopala Padayachi Vs Varadaraja Padayachi
Madras High Court · AIR 1925 Mad 84 : (1924) 47 MLJ 605
Contract Act, 1872 — Section 74
High Courts28 Jul 1924
N.C. Lakshmikutti Ammal Vs V. Mariathummal alias Thithumma and Others
Madras High Court · AIR 1925 Mad 127 : (1924) 20 LW 649 : (1924) 47 MLJ 798
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14
High Courts28 Jul 1924
Koyyalamudi Chinnayya and Another Vs Koyyalamudi Mangamma
Madras High Court · AIR 1926 Mad 864
High Courts25 Jul 1924Dismissed
Emperor Vs Ranchhod Sursang
Bombay High Court · AIR 1924 Bom 502 : (1924) 26 BOMLR 954
Penal Code, 1860 (IPC) — Section 114, 148, 302
High Courts25 Jul 1924
Ranchhod Sursang and Others Vs Emperor
Bombay High Court · 87 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 238, 537Penal Code, 1860 (IPC) — Section 142
High Courts25 Jul 1924
Promotha Nath Mitter Vs Manmatha Nath Mitter and Others
Calcutta High Court · 86 Ind. Cas. 610
Bengal Tenancy Act, 1885 — Section 93
High Courts25 Jul 1924
Promatha Nath Mitra Vs Manmatha Nath Mitra
Calcutta High Court · AIR 1925 Cal 686 : (1925) ILR (Cal) 231
Bengal Tenancy Act, 1885 — Section 93
High Courts25 Jul 1924
Harendra Nath Das Vs Jotish Chandra Dutt
Calcutta High Court · AIR 1925 Cal 100 : 85 Ind. Cas. 641
Penal Code, 1860 (IPC) — Section 420
High Courts25 Jul 1924
Harendra Nath Das Vs Jyotish Chandra Datta
Calcutta High Court · (1925) ILR (Cal) 188
Penal Code, 1860 (IPC) — Section 415
High Courts25 Jul 1924
Shaikh Mahamud Alam Vs Nathu Sahu and Others
Patna High Court · AIR 1925 Patna 552
High Courts25 Jul 1924
Hari Mohan Prasad Chaudhury and Others Vs Md. Bashidul Haque and Others
Patna High Court · AIR 1924 Patna 780
Bengal Tenancy Act, 1885 — Article 3 Schedule III, 22
High Courts25 Jul 1924
Ramji Ram and Others Vs Bansi Raut and Others
Patna High Court · AIR 1925 Patna 241
Bengal Tenancy Act, 1885 — Section 120, 20, 21