High Courts24 Jul 1924
A.L.A.R. Arunachalam Chettiar, through his Authorised Agent, Pichappa Chettiar Vs Latchumanan Chettiar and Others
Madras High Court · (1924) 20 LW 713 : (1924) 47 MLJ 537
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,473 of 61,482
High Courts24 Jul 1924
Sudalaimuthu Pillai and Others Vs Sudalaimuthu Pillai and Others
Madras High Court · AIR 1925 Mad 365 : 83 Ind. Cas. 138
High Courts24 Jul 1924
A.L.A.R. Arunachalam Chettiar through his authorised agent Pichappa Chettiar Vs Latchumanan Chettiar and Others
Madras High Court · AIR 1924 Mad 906
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37
High Courts23 Jul 1924
S. Krishnaswami Aiyangar and Another Vs V.S. Gopalachariar and Another
Madras High Court · AIR 1925 Mad 185 : (1924) 20 LW 758
Limitation Act, 1963 — Article 48
High Courts23 Jul 1924
Mohammed Abdus Samad and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 172 : 84 Ind. Cas. 457
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 147
High Courts23 Jul 1924
Satya Charan Manna Vs Emperor
Calcutta High Court · AIR 1925 Cal 666 : (1925) ILR (Cal) 223
Evidence Act, 1872 — Section 114(a)
High Courts23 Jul 1924
Motaleb Khan alias Montaj Khan and Others Vs Idris Khan and Others
Calcutta High Court · 86 Ind. Cas. 750
High Courts23 Jul 1924
Tara Chand Vs Gobinda Chandra Mandal and Others
Calcutta High Court · AIR 1928 Cal 271
High Courts23 Jul 1924
Surendra Lal Das and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 413 : 85 Ind. Cas. 147
Penal Code, 1860 (IPC) — Section 149, 201, 304, 326, 34
High Courts23 Jul 1924
Hem Chandra Sen and Others Vs Srimanta Chattopadhya and Others
Calcutta High Court · AIR 1925 Cal 944
High Courts23 Jul 1924
Motaleb Khan and Others Vs Idris Khan and Others
Calcutta High Court · AIR 1926 Cal 414
High Courts23 Jul 1924Dismissed
Ram Buran Singh Vs Mufassil Bank, Ltd.
Allahabad High Court · AIR 1925 All 206(1)
High Courts23 Jul 1924Dismissed
Jokhu Singh Vs Chunnoo Lal
Allahabad High Court · AIR 1925 All 218 : 83 Ind. Cas. 133
High Courts23 Jul 1924Allowed
Hoji Sheikh Bodha Vs Babu Sukhram Singh and Others
Allahabad High Court · AIR 1925 All 1 : 83 Ind. Cas. 5
High Courts23 Jul 1924
Janki Das Gobind Ram Vs Secretary of State and Another
Allahabad High Court · (1924) 07 AHC CK 0031
High Courts23 Jul 1924Dismissed
Jaswant Rao Vs Kashi Nath Rao and Others
Allahabad High Court · AIR 1925 All 253
High Courts23 Jul 1924
Shah Muhammad Fakhruddin Vs Rahimullah Shah
Allahabad High Court · (1924) 07 AHC CK 0011
High Courts23 Jul 1924
S. Krishnaswamy Iyengara and Another Vs V.S. Gopalachariar and Another
Madras High Court · 84 Ind. Cas. 1026