High Courts18 Jul 1924Allowed
Bhola and Others Vs Emperor
Allahabad High Court · AIR 1925 All 62 : 84 Ind. Cas. 860
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,476 of 61,482
High Courts18 Jul 1924
In Re: Pavanur Athamu and Others
Madras High Court · 86 Ind. Cas. 283 : (1924) 20 LW 914
Penal Code, 1860 (IPC) — Section 143, 149
High Courts18 Jul 1924
A.V.M. Ramaswami Chettiar Vs V.M. Muthukaruppan Chettiar and Others
Madras High Court · AIR 1925 Mad 1011
High Courts18 Jul 1924
K. Munayya Vs M. Krishnayya and Others
Madras High Court · AIR 1925 Mad 215
Transfer of Property Act, 1882 — Section 55(4)
High Courts18 Jul 1924
Karnati Munayya Vs Mitta Krishnayya, Minor by his Guardian, Mitta Balanna and Others
Madras High Court · 84 Ind. Cas. 949 : (1924) 20 LW 693 : (1924) 47 MLJ 737
Transfer of Property Act, 1882 — Section 55(4)
High Courts17 Jul 1924
Bishnu Chandra Sen and Others Vs Behari Lal Pradhan
Calcutta High Court · AIR 1928 Cal 279
Transfer of Property Act, 1882 — Section 106
High Courts17 Jul 1924
Abdul Rezaak and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 269
Penal Code, 1860 (IPC) — Section 147, 297, 323, 97
High Courts17 Jul 1924
Prasanna Kumar Ray and Others Vs Kumar Arun Chandra Singha Bahadur and Others
Calcutta High Court · 85 Ind. Cas. 693
Bengal Tenancy Act, 1885 — Section 105
High Courts17 Jul 1924
Joyram Chandra Lahiri and Others Vs Bisnu Charan Biswas
Calcutta High Court · AIR 1925 Cal 805 : 85 Ind. Cas. 781
High Courts17 Jul 1924
Nayan Ullah and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 903 : 85 Ind. Cas. 818
Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts17 Jul 1924Allowed
Ram Dulare and Others Vs Sahdeo and Others
Allahabad High Court · (1924) 07 AHC CK 0071
High Courts17 Jul 1924
Ram Lal Vs The Municipal Board
Allahabad High Court · AIR 1925 All 251 : 84 Ind. Cas. 439
High Courts17 Jul 1924
Pogula Hussain Reddy Vs Yasaggari Venkata Reddy and Others
Madras High Court · AIR 1925 Mad 86 : 83 Ind. Cas. 140 : (1924) 20 LW 552 : (1924) 47 MLJ 545
Civil Procedure Code, 1908 (CPC) — Section 11(VI)
High Courts16 Jul 1924
Ayinavalli Narayanamurthi and Others Vs Bulusu Achayya Sastrulu and Others
Madras High Court · AIR 1925 Mad 411 : 85 Ind. Cas. 188 : (1924) 20 LW 687 : (1924) 47 MLJ 714
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts16 Jul 1924
Jogendra Nath Roy and Another Vs N. Murtaza Begum
Calcutta High Court · AIR 1925 Cal 268
Usurious Loans Act, 1918 — Section 3
High Courts16 Jul 1924
G.M. Falkner, Official Assignee, High Court Vs Mirza Mahammad Syed Ali and Others
Calcutta High Court · AIR 1925 Cal 814 : 86 Ind. Cas. 853
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Court Fees Act, 1870 — Section 7(iv)
High Courts16 Jul 1924
Jogendra Nath Roy and Another Vs Nawab Murtaza Begum
Calcutta High Court · 85 Ind. Cas. 218
Usurious Loans Act, 1918 — Section 3
High Courts16 Jul 1924
H. Mathewson Vs Secretary of State
Patna High Court · AIR 1924 Patna 616
Specific Relief Act, 1877 — Section 42
High Courts16 Jul 1924
(Julia Mary) Margaret Fernandez Vs Severina Sobina Coelho
Madras High Court · AIR 1925 Mad 418 : 84 Ind. Cas. 1029 : (1924) 20 LW 748
Succession Act, 1925 — Section 89
High Courts16 Jul 1924
Nambi Veettil Tarwad Tavazhi Karnavan and Manager Raman Nair Vs Athikarath Vallappil Tarwad Karnavan and Manager Raman Menon
Madras High Court · AIR 1925 Mad 233 : 83 Ind. Cas. 89 : (1924) 20 LW 557