High Courts10 Jul 1924
Rajarathna Naidu Vs Ramachandra Naidu and Others
Madras High Court · AIR 1924 Mad 901 : (1925) ILR (Mad) 948 : (1924) 20 LW 465 : (1924) 47 MLJ 434
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,479 of 61,482
High Courts10 Jul 1924
Duraichami Tevar Vs Adimuthu Nadan and Another
Madras High Court · 84 Ind. Cas. 995 : (1924) 20 LW 740 : (1924) 47 MLJ 728
High Courts10 Jul 1924
Muhammad Matthiar Rowthan Vs Kasa Rowthan and Others
Madras High Court · 85 Ind. Cas. 508 : (1924) 20 LW 546
High Courts09 Jul 1924Disposed Of
Meer Qurban Ali Vs Shaikh Majid Husain and Others
Allahabad High Court · 82 Ind. Cas. 289
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts09 Jul 1924Allowed
Bikramajit Rai and Others Vs Mahanth Darshan Das and Another
Allahabad High Court · (1924) 07 AHC CK 0088
High Courts09 Jul 1924Disposed Of
Dikshit and Co. Ltd. Vs Mathura Prasad
Allahabad High Court · AIR 1925 All 71 : 82 Ind. Cas. 21
High Courts09 Jul 1924Disposed Of
Lalman and Others Vs Kalka Prasad and Others
Allahabad High Court · (1924) 07 AHC CK 0056
High Courts09 Jul 1924
(Meer) Qurban Ali Vs Shaikh Majid Hussain and Others
Allahabad High Court · AIR 1925 All 63
High Courts09 Jul 1924
H.K. Sayyad Gulam Gouse Vs Dost Mohammad Khan Sahib and Another
Madras High Court · AIR 1925 Mad 244
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jul 1924
Kasivasi Chidambara Swamigal Vs Ramakrishna Reddiar and Others
Madras High Court · AIR 1924 Mad 863 : (1924) 20 LW 559 : (1924) 47 MLJ 683
High Courts09 Jul 1924
Perigi Venkobacharlu Vs Sanji Radhabayamma
Madras High Court · 85 Ind. Cas. 912 : (1924) 47 MLJ 640
High Courts09 Jul 1924
Parigi Venkobacharlu Vs Samji Radhabayamma and Others
Madras High Court · 85 Ind. Cas. 868 : (1925) 22 LW 384 : (1924) 47 MLJ 612
High Courts09 Jul 1924
Hazarat Kibulai Sayyed Gulam Gouse Sha Sahib Kadiri Vs Dost Mohammad Khan Sahib (dead) and Another
Madras High Court · 85 Ind. Cas. 666 : (1924) 20 LW 882 : (1924) 47 MLJ 745
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Jul 1924
P. Venkobacharlu Vs S. Radabayamma and Others
Madras High Court · AIR 1924 Mad 858
High Courts08 Jul 1924
Hem Chandra Mukherjee and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 85 : 84 Ind. Cas. 649
Penal Code, 1860 (IPC) — Section 213
High Courts08 Jul 1924
Hemchandra Mukherjee Vs Emperor
Calcutta High Court · (1925) ILR (Cal) 151
Penal Code, 1860 (IPC) — Section 213
High Courts08 Jul 1924
Tarini Prosad Roy Vs Deva Prasanna Mukherjee
Calcutta High Court · AIR 1925 Cal 925
High Courts08 Jul 1924Dismissed
Secretary of State for India Vs Shantaram Narayan Dabholkar
Bombay High Court · AIR 1925 Bom 12 : (1924) 26 BOMLR 847 : 84 Ind. Cas. 397
Bombay Land Revenue Code, 1879 — Section 69
High Courts08 Jul 1924
Monomohini Dasi Vs Hari Prasad Bose
Patna High Court · AIR 1925 Patna 444
Guardians and Wards Act, 1890 — Section 17(2)
High Courts08 Jul 1924
Harakhpan Missir Vs Jagdee Missir
Patna High Court · AIR 1924 Patna 781
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)