High Courts26 Jun 1924Allowed
Nihora Khan and Others Vs Mathura Khan
Allahabad High Court · AIR 1925 All 78
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,485 of 61,482
High Courts25 Jun 1924
Hanamgowda Shidgowda Patil Vs Irgowda Shivgowda Patil
Bombay High Court · AIR 1925 Bom 9 : (1924) 26 BOMLR 829 : 84 Ind. Cas. 374
Limitation Act, 1908 — Article 144, 91
High Courts25 Jun 1924
Ramanand Lal Vs Ali Hassan and Others
Patna High Court · AIR 1924 Patna 797
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 347, 457
High Courts25 Jun 1924
Ramji Ram Vs Ramasre Raut
Patna High Court · AIR 1924 Patna 762
Bengal Tenancy Act, 1885 — Section 30, 30ACivil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts25 Jun 1924
Rajendra Prasad Bose Vs Gopal Prasad Bose
Patna High Court · AIR 1925 Patna 442
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts25 Jun 1924Allowed
Emperor Vs Mukhtara
Allahabad High Court · AIR 1924 All 783 : (1924) ILR (All) 915 : 85 Ind. Cas. 225
Penal Code, 1860 (IPC) — Section 215
High Courts25 Jun 1924Dismissed
Badri Prasad Vs G.I.P. Railway
Allahabad High Court · (1924) 06 AHC CK 0057
High Courts25 Jun 1924Dismissed
Iqbal Ahmad and Another Vs Suraj Bali and Others
Allahabad High Court · AIR 1925 All 210
High Courts25 Jun 1924Dismissed
Mahomed Abbas Ali Khan Vs Sahu Gokul Chand and Others
Allahabad High Court · AIR 1925 All 52
High Courts25 Jun 1924
Khanjan and Others Vs Emperor
Allahabad High Court · AIR 1924 All 781 : 82 Ind. Cas. 54
Penal Code, 1860 (IPC) — Section 304
High Courts25 Jun 1924
Mr. Iqbal Ahmad and Another Vs Suraj Bali and Others
Allahabad High Court · 82 Ind. Cas. 651
Criminal Procedure Code, 1898 (CrPC) — Section 145North Western Provinces Tenancy Act, 1901 — Section 58
High Courts24 Jun 1924
Rez Muhammad and Others Vs Emperor
Calcutta High Court · 90 Ind. Cas. 294
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts24 Jun 1924
Bepin Krishna Ghose Vs Byomkesh Deb and Others
Calcutta High Court · AIR 1925 Cal 395a : (1924) ILR (Cal) 1033 : 84 Ind. Cas. 880
Transfer of Property Act, 1882 — Section 52
High Courts24 Jun 1924
Gobinda Lal Ghose Vs Nalini Kanta Ghose
Calcutta High Court · AIR 1925 Cal 584 : (1925) ILR (Cal) 63
High Courts24 Jun 1924Dismissed
Shivappa Mallappa Hosmani Vs Avali Lumanna Ghadi
Bombay High Court · AIR 1924 Bom 521 : (1924) 26 BOMLR 814 : 83 Ind. Cas. 145
High Courts24 Jun 1924
Sirkawal Singh and Others Vs Bhuja Singh and Others
Patna High Court · AIR 1924 Patna 784
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts24 Jun 1924
In Re: Sirkawal Singh and Others
Patna High Court · 81 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 147