High Courts19 Jun 1924
The Hon''ble Mr. Sachdhitanandan Sinha Vs Emperor
Patna High Court · 88 Ind. Cas. 1014
Income Tax Act, 1922 — Section 33, 33(2)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,487 of 61,482
High Courts19 Jun 1924
Ramjanam Singh and Another Vs Khub Lal Singh and Others
Patna High Court · AIR 1925 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
Privy Council19 Jun 1924
Kenchava Kom Sanyellappa Hosmani and another Vs Girimallappa Channappa Samasagar
Privy Council · (1924) AIR(PC) 209
Privy Council19 Jun 1924
Vaidyanatha Ayyar and anothers Vs Swaminatha Ayyar and another
Privy Council · (1924) AIR(PC) 221(2)
High Courts19 Jun 1924Disposed Of
Babu Hirdey Narain Rai Vs Babu Jagdish Narain Rai and Another
Allahabad High Court · 82 Ind. Cas. 317
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts19 Jun 1924Disposed Of
Hirdey Narain Rai Vs Jagadish Narain Rai and Another
Allahabad High Court · AIR 1925 All 125
High Courts19 Jun 1924Disposed Of
Sakalraj Dube and Another Vs Mt. Jadu Rani
Allahabad High Court · AIR 1925 All 58
High Courts19 Jun 1924
Narain Das and Another Vs Bankim Chandra Deb
Allahabad High Court · (1924) 06 AHC CK 0025
High Courts19 Jun 1924
Bakha Singh and Others Vs Ram Narain Singh and Others
Allahabad High Court · AIR 1925 All 133
High Courts19 Jun 1924
Narain Das and Another Vs Bankim Chandra Deb, Receiver of the Estate of Sohan Lal
Allahabad High Court · (1924) ILR (All) 912
High Courts18 Jun 1924
Manomohan Dastidar Vs Bankim Behari Chowdhury
Calcutta High Court · AIR 1925 Cal 411 : (1924) ILR (Cal) 1044 : 84 Ind. Cas. 864
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts18 Jun 1924
In Re: Alliance Bank of Simla in Liquidation
Calcutta High Court · AIR 1925 Cal 54
High Courts18 Jun 1924Dismissed
In Re: Ramdas Vishnudas
Bombay High Court · AIR 1924 Bom 511 : (1924) 26 BOMLR 713
Criminal Procedure Code, 1898 (CrPC) — Section 476AOaths Act, 1873 — Section 11
High Courts18 Jun 1924
R.E. Blong Vs The King-Emperor
Patna High Court · AIR 1924 Patna 767
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(1)
High Courts18 Jun 1924
Chamari Singh and Others Vs Public Prosecutor of Gaya
Patna High Court · AIR 1925 Patna 330
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 467Transfer of Property Act, 1882 — Section 83
High Courts18 Jun 1924
Mr. R.E. Blong Vs Emperor
Patna High Court · 82 Ind. Cas. 42
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144
High Courts18 Jun 1924Disposed Of
Bhushi Rai Vs Ganesh Rai and Others
Allahabad High Court · (1924) ILR (All) 903
Specific Relief Act, 1877 — Section 9
High Courts18 Jun 1924Disposed Of
Ganesh Rai and Others Vs Bhushi Rai
Allahabad High Court · AIR 1925 All 69 : 82 Ind. Cas. 324
High Courts18 Jun 1924
Emperor Vs Kashi Ram and Others
Allahabad High Court · (1924) ILR (All) 906
Criminal Procedure Code, 1898 (CrPC) — Section 182
High Courts18 Jun 1924
Kashi Ram and Others Vs Emperor Through Miyan Jan
Allahabad High Court · AIR 1924 All 779 : 82 Ind. Cas. 167
Penal Code, 1860 (IPC) — Section 182