JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,497 of 61,482
Musammat Lakhi Vs Murat Tewari and Others
Allahabad High Court · AIR 1924 All 843 : 83 Ind. Cas. 875
Behari and Others Vs Emperor
Allahabad High Court · AIR 1924 All 670 : 83 Ind. Cas. 714
Bijoy Chand Mahatab Vs Nilmoni Lahiri and Others
Calcutta High Court · AIR 1925 Cal 1216 : 85 Ind. Cas. 1007
Emperor Vs Mhabli Rama Sail
Bombay High Court · AIR 1924 Bom 480 : (1924) 26 BOMLR 706 : 87 Ind. Cas. 520
Dhanraj Bhagat and Gaji Bhagat Vs Bharat Narain Singh and Another
Patna High Court · AIR 1924 Patna 703
Banambar Chhotra Vs Nata Behra
Patna High Court · AIR 1925 Patna 193
Khub Singh and Others Vs Mohan Singh and Another
Allahabad High Court · AIR 1924 All 476 : 83 Ind. Cas. 251
Ganga Sahai Vs Emperor
Allahabad High Court · AIR 1924 All 763 : 83 Ind. Cas. 692
Kali Charan and Others Vs Musammat Peare alias Peari and Others
Allahabad High Court · AIR 1924 All 740 : 83 Ind. Cas. 754
Kali Charan and Others Vs Piari and Others
Allahabad High Court · (1924) ILR (All) 769
Nayan Munjari Dassi Vs The Chairman of the Commissioners of the Howrah Municipality
Calcutta High Court · AIR 1925 Cal 676
The Imperial Tobacco Company of India Ltd. Vs Albert Bonnan
Bombay High Court · (1924) 26 BOMLR 683
Maharu Lotu Vs Khandu Hari Patil
Bombay High Court · (1924) 26 BOMLR 742
Ganga, Ram and others Vs Natha Singh and others
Privy Council · (1924) AIR(PC) 183
Maharu Walad Lotu Vs Khandu Walad Hari Patil and another
Privy Council · (1924) AIR(PC) 186
Kallu Shah and Another Vs Raheem Baksh
Allahabad High Court · 84 Ind. Cas. 284
Lachmi Narain Vs Mooli
Allahabad High Court · AIR 1925 All 571 : 85 Ind. Cas. 537