High Courts30 Apr 1924
Lal Mahammad Sarkar Vs Husain Mahammad Saha and Others
Calcutta High Court · AIR 1925 Cal 655
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,502 of 61,482
High Courts30 Apr 1924
Emperor Vs Charles John Walker
Bombay High Court · (1924) 26 BOMLR 610 : 83 Ind. Cas. 932
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 304
High Courts30 Apr 1924
Chhedi Singh Vs Emperor
Patna High Court · AIR 1925 Patna 117
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 325
High Courts30 Apr 1924
Ramai Ho Vs Emperor
Patna High Court · AIR 1925 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 533
High Courts30 Apr 1924
Raghunath Kuer and Others Vs Rajkishore Kuer and Others
Patna High Court · AIR 1924 Patna 783
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts30 Apr 1924
Alimuddin alias Allia Vs Emperor
Allahabad High Court · AIR 1924 All 569 : 82 Ind. Cas. 36
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts30 Apr 1924Dismissed
Sita Ram Vs Musammat Govindi
Allahabad High Court · (1924) ILR (All) 458
Guardians and Wards Act, 1890 — Section 34(c), 45
High Courts30 Apr 1924
Makhan Lal Vs Bihari Lal
Allahabad High Court · AIR 1924 All 571 : (1924) ILR (All) 688
Provincial Small Cause Courts Act, 1887 — Article 35(ii)
High Courts30 Apr 1924
Lala Makhan Lal Vs Lala Bihari Lal
Allahabad High Court · 80 Ind. Cas. 627
Penal Code, 1860 (IPC) — Section 403
High Courts30 Apr 1924
Sita Ram Vs Musammat Gobindi
Allahabad High Court · 80 Ind. Cas. 592
Guardians and Wards Act, 1890 — Section 34(c), 45
High Courts29 Apr 1924
Hem Sankar Roy Choudhury Vs Nishi Kanta Das Gupta and Others
Calcutta High Court · AIR 1925 Cal 430
Criminal Procedure Code, 1898 (CrPC) — Section 151, 151
High Courts29 Apr 1924
S. and C. Nordilinger Vs Chandmull Mulchand
Calcutta High Court · AIR 1924 Cal 1051
High Courts29 Apr 1924
Rash Behari Mazumdar Vs Kasum Kumari Guha and Others
Calcutta High Court · AIR 1925 Cal 1145
High Courts29 Apr 1924
S. and C. Nordlinger Vs Chandmull Mulchand
Calcutta High Court · 82 Ind. Cas. 341
High Courts29 Apr 1924Dismissed
Muhammad Abdul Hasan Vs Fida Husain and Others
Allahabad High Court · AIR 1924 All 473 : 82 Ind. Cas. 736
High Courts29 Apr 1924Dismissed
Gobind Singh and Others Vs Bhirgunath Singh and Others
Allahabad High Court · AIR 1924 All 788 : 82 Ind. Cas. 16
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts29 Apr 1924
Bhirgu Nath Singh and Others Vs Gobind Singh and Others
Allahabad High Court · (1924) ILR (All) 686
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Apr 1924
Padma Lochan Pal Vs Kali Kamal Pal and Others
Calcutta High Court · AIR 1925 Cal 328
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts28 Apr 1924
Debi Dayal and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 823
Penal Code, 1860 (IPC) — Section 352, 441, 448
High Courts28 Apr 1924
Sheikh Hamidur Rahman Vs Shahanand Das and Others
Patna High Court · 80 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Section 115, 148