High Courts16 Apr 1924
Sheikh Muhammad Nuh Vs Brij Behari Lal and Others
Allahabad High Court · AIR 1924 All 939 : 82 Ind. Cas. 5
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,507 of 61,482
High Courts16 Apr 1924
Gauri Shankar Vs Mithai
Allahabad High Court · AIR 1924 All 750 : 84 Ind. Cas. 264
Easements Act, 1882 — Section 59
High Courts16 Apr 1924
Shin Prasad Singh and another Vs Muneshwar Dube and others
Allahabad High Court · (1924) 04 AHC CK 0020
High Courts16 Apr 1924
Manni and others Vs The King-Emperor
Allahabad High Court · (1924) 04 AHC CK 0010
High Courts16 Apr 1924
Kashmiri Lal and Others Vs Musammat Kishen Dei
Allahabad High Court · AIR 1924 All 563 : 83 Ind. Cas. 650
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts16 Apr 1924
Karapurathirikkam T.C. Rama Kurup Vs Pudottal Thmasikkam Kunhirattan T.C. Ryru Kurup
Madras High Court · AIR 1924 Mad 911
High Courts16 Apr 1924
A. Janno Hassan Sait Vs S.N. Mahamad Ohuthu
Madras High Court · AIR 1925 Mad 155
Civil Procedure Code, 1908 (CPC) — Section 13(b)
High Courts16 Apr 1924
The Official Receiver Vs Vedappa Mudaliar
Madras High Court · (1924) 20 LW 683 : (1924) 47 MLJ 431
Provincial Insolvency Act, 1920 — Section 53
High Courts16 Apr 1924
A. Janoo Hassan Sait by his Authorised Agent, Dada Beg Mahomed Vs M.S.N. Mahamad Ohuthu
Madras High Court · (1924) ILR (Mad) 877 : (1924) 20 LW 677 : (1924) 47 MLJ 356
High Courts16 Apr 1924
Karapurathiukkam T.C. Rama Kurup Vs Pudyottel Thamasikam Kunhiratnam Ryru Kurup
Madras High Court · 84 Ind. Cas. 891 : (1924) 20 LW 608
High Courts15 Apr 1924
Varaj Lall Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 948
Motor Vehicles Act, 1914 — Section 11
High Courts15 Apr 1924
Varaj Lall Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 985
Motor Vehicles Act, 1914 — Section 11
High Courts15 Apr 1924
Mohini Mohan Roy Vs Punam Chand Sethia
Calcutta High Court · 83 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts15 Apr 1924Dismissed
Gopal Chandra Mandal and Others Vs Prasannamoyi Debi and Another
Calcutta High Court · (1924) 04 CAL CK 0010
High Courts15 Apr 1924Disposed Of
Thakur Sri Gat Ashram Narainji Vs Jaishth Madho Acharia and Others
Allahabad High Court · AIR 1924 All 504 : (1924) ILR (All) 651 : 80 Ind. Cas. 406
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts15 Apr 1924Dismissed
Raghunandan Ram, Gopi Ram Vs The Great Indian Peninsula Railway Company
Allahabad High Court · AIR 1924 All 692 : (1924) ILR (All) 649
Railways Act, 1890 — Section 72
High Courts15 Apr 1924
Bijadhar Bhagat Vs Jeat Chamar
Allahabad High Court · AIR 1924 All 518 : 80 Ind. Cas. 601
High Courts15 Apr 1924
Firm Raghunandan Ram-Gopi Ram Vs The G.I.P. Railway
Allahabad High Court · 81 Ind. Cas. 1
Railways Act, 1890 — Section 72
High Courts14 Apr 1924
Annamalai Chetty Vs Official Assignee of Madras
Madras High Court · AIR 1925 Mad 243
Presidency Towns Insolvency Act, 1909 — Section 8
High Courts14 Apr 1924
Jitendra Nath Samanta Vs Asutosh Dey and Another
Calcutta High Court · AIR 1925 Cal 354 : 82 Ind. Cas. 240
Civil Procedure Code, 1908 (CPC) — Section 73