High Courts10 Apr 1924
Bolla Guruvayya and Others Vs Cherukuri Venkatarathnam
Madras High Court · (1924) ILR (Mad) 833
Registration Act, 1908 — Section 77
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,510 of 61,482
High Courts09 Apr 1924
Gangamani Biswas Vs Rabja Ali Chaukidar
Calcutta High Court · (1924) ILR (Cal) 935
Bengal Tenancy Act, 1885 — Section 148A
High Courts09 Apr 1924
Gangamani Biswas and Others Vs Rabja Ali Chaukidar
Calcutta High Court · AIR 1925 Cal 106 : 84 Ind. Cas. 145
Bengal Tenancy Act, 1885 — Section 167
High Courts09 Apr 1924
Ram Mander Vs Maharani Nawlakhbati and Another
Patna High Court · AIR 1924 Patna 694
Court Fees Act, 1870 — Section 6
High Courts09 Apr 1924
Sri Kanta Prasad and Others Vs Jag Sah and Others
Patna High Court · AIR 1925 Patna 57
Transfer of Property Act, 1882 — Section 60
High Courts09 Apr 1924
Lachmi Singh Vs Emperor
Patna High Court · 81 Ind. Cas. 620
Criminal Procedure Code, 1898 (CrPC) — Section 182, 195, 200, 45, 47Penal Code, 1860 (IPC) — Section 172, 182, 188
High Courts09 Apr 1924
Hankar Sonar Vs Basudeo Singh
Patna High Court · 86 Ind. Cas. 575
Bengal Tenancy Act, 1885 — Section 158B, 160
High Courts09 Apr 1924
Lachmi Singh Vs The King-Emperor
Patna High Court · AIR 1924 Patna 691
Criminal Procedure Code, 1898 (CrPC) — Section 195, 45
High Courts09 Apr 1924
Vasireddi Sriramulu Vs Putcha Lakshminarayana
Madras High Court · AIR 1925 Mad 30 : (1924) ILR (Mad) 783 : 83 Ind. Cas. 312 : (1924) 20 LW 248 : (1924) 47 MLJ 273
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(3)
High Courts09 Apr 1924Dismissed
Ram Lal Singh Vs Behari Singh
Allahabad High Court · (1924) 04 AHC CK 0070
High Courts09 Apr 1924Dismissed
Ram Bharosay and Others Vs Sohan Lal
Allahabad High Court · AIR 1924 All 707 : 82 Ind. Cas. 1
Limitation Act, 1963 — Section 15
High Courts09 Apr 1924
Tota Ram Vs Panna Lal
Allahabad High Court · (1924) ILR (All) 631 : 79 Ind. Cas. 997
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Apr 1924
Ram Naresh Singh Vs Jagar Nath Singh
Allahabad High Court · AIR 1924 All 759 : 85 Ind. Cas. 180
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 7
High Courts09 Apr 1924
Vishnu Chotla Venkatasubbiah Vs Tallapragada Lakshmipathi minor by Father and Gaurdian and Another
Madras High Court · 85 Ind. Cas. 392 : (1924) 20 LW 801
High Courts09 Apr 1924
Ramaswami Naicker and Another Vs Narayanaswami Naicker
Madras High Court · AIR 1925 Mad 762 : 90 Ind. Cas. 906
High Courts09 Apr 1924
T.S. Bagappa Nadar Vs T.S. Karuppiah Nadar and Another
Madras High Court · 86 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts09 Apr 1924
Suyamprakasam, alias Meenatchisundaram, by his Next Friend and Mother Valli Ammal Achi Vs Murugesa Pillai
Madras High Court · AIR 1925 Mad 17 : 81 Ind. Cas. 779
Trusts Act, 1882 — Section 56, 88
High Courts09 Apr 1924
Suyamprakasam alias Meenatchisundaram, by next friend and mother Valli Ammai Achi Vs Murugesa Pillai
Madras High Court · (1924) ILR (Mad) 774 : (1924) 20 LW 272 : (1924) 47 MLJ 205
High Courts09 Apr 1924
T.S. Nagappa Nadar Vs T.S. Karuppiah Nadar and Another
Madras High Court · AIR 1925 Mad 456 : (1925) 21 LW 21
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Apr 1924
V.C. Venkatasubbiah Vs T. Lakshmipathi and Another
Madras High Court · AIR 1925 Mad 302