High Courts20 Mar 1924
In Re: Lilaram Ganganmull
Madras High Court · AIR 1924 Mad 805 : 81 Ind. Cas. 817 : (1924) 20 LW 202
Penal Code, 1860 (IPC) — Section 161
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,521 of 61,482
High Courts19 Mar 1924
V. Krishna Aiyar Vs Pachaiyappa Chetti and Others
Madras High Court · AIR 1924 Mad 883 : (1924) 47 MLJ 540
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts19 Mar 1924
Ram Sadan Biswas Vs Mathura Mohan Hazra and Others
Calcutta High Court · AIR 1925 Cal 233
Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1924
Srimati Dayamoyee Ray Choudhurani Vs Lalit Mohal Pal Ray and Others
Calcutta High Court · 82 Ind. Cas. 1001
High Courts19 Mar 1924
Dayamoyee Ray Choudhury Vs Lalit Mohal Pal Ray and Others
Calcutta High Court · AIR 1925 Cal 401
High Courts19 Mar 1924
Ram Sadhan Biswas Vs Mathura Mohan Hazra and Others
Calcutta High Court · 81 Ind. Cas. 2
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Specific Relief Act, 1877 — Section 42
High Courts19 Mar 1924Dismissed
Kalappa Mallappa Hosmani Vs Kalappa Ningappa
Bombay High Court · AIR 1924 Bom 469 : (1924) 26 BOMLR 494 : 87 Ind. Cas. 705
High Courts19 Mar 1924Dismissed
Rekha Chamar Vs Emperor
Allahabad High Court · 83 Ind. Cas. 736
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 182, 323
High Courts19 Mar 1924Dismissed
Musa Vs Emperor
Allahabad High Court · 81 Ind. Cas. 719
Penal Code, 1860 (IPC) — Section 323Probate and Administration Act, 1881 — Section 89
High Courts19 Mar 1924Dismissed
Ram Nath Vs Emperor
Allahabad High Court · AIR 1924 All 684 : (1924) ILR (All) 611
Criminal Procedure Code, 1898 (CrPC) — Section 476United Provinces Municipalities Act, 1916 — Section 23(3)
High Courts19 Mar 1924
Nalluli Pandarathil Karnavan Raman Menon Vs The Secretary of State for India in Council and Others
Madras High Court · 82 Ind. Cas. 956 : (1924) 20 LW 433
High Courts18 Mar 1924
Joad Ali Vs Raikeshore Saha and Others
Calcutta High Court · AIR 1925 Cal 949 : 85 Ind. Cas. 753
High Courts18 Mar 1924
Adelaide Christiana Lish Vs David Lish
Patna High Court · AIR 1924 Patna 624
Civil Procedure Code, 1908 (CPC) — Section 11
Privy Council18 Mar 1924
Seth Hukum Chand and others Vs Raja Ran Bahadur Singh and another
Privy Council · (1924) AIR(PC) 156
High Courts18 Mar 1924Dismissed
Tolai Misir and Others Vs Muneshar Koeri
Allahabad High Court · 84 Ind. Cas. 115
High Courts18 Mar 1924Dismissed
Narain Singh Vs Chiranji Lal
Allahabad High Court · AIR 1924 All 730 : 79 Ind. Cas. 945
Contract Act, 1872 — Section 11, 2(d)
High Courts18 Mar 1924
Chiranji Lal Vs Narain Singh
Allahabad High Court · (1924) ILR (All) 568
Contract Act, 1872 — Section 11
High Courts18 Mar 1924
Prag Narain Vs Mathura Prasad and Others
Allahabad High Court · 79 Ind. Cas. 575
High Courts18 Mar 1924
Venkayya and Another Vs Mokkarala Bangarayya
Madras High Court · AIR 1925 Mad 401