High Courts06 Mar 1924
Muhammad Sulaiman Vs Uma Charan Sil
Calcutta High Court · AIR 1925 Cal 181
Bengal Tenancy Act, 1885 — Section 47
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,527 of 61,482
High Courts06 Mar 1924
Chattra Nath Chowdhury and Others Vs Babar Ali and Others
Calcutta High Court · AIR 1925 Cal 635
Bengal Tenancy Act, 1885 — Section 103B, 105
High Courts06 Mar 1924
Ganpaya Narnappa Vs Krishnappa Annaya Hegde
Bombay High Court · AIR 1924 Bom 394 : (1924) 26 BOMLR 491
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts06 Mar 1924
Commissioner of Income Tax Vs Phillip Seddon Mellor
Bombay High Court · AIR 1924 Bom 361 : (1924) 26 BOMLR 366
Income Tax Act, 1922 — Section 66(2)Income Tax Act, 1961 — Section 55
High Courts06 Mar 1924
The Narsinggirji Manufacturing Company Vs Budansaheb Abdulsaheb Kaji
Bombay High Court · (1924) 26 BOMLR 523
Evidence Act, 1872 — Section 91
High Courts06 Mar 1924
Syed Hasan Imam and Others Vs Debi Prasad Singh
Patna High Court · 80 Ind. Cas. 956
High Courts06 Mar 1924Dismissed
Pandit Lakshmi Narain Misr and Another Vs Musammat Sumarni Kuar and Others
Allahabad High Court · AIR 1924 All 731 : 79 Ind. Cas. 389
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(c)
High Courts06 Mar 1924Dismissed
Lakshmi Narain Misir and Another Vs Musammat Sumarti Kunwar and Others
Allahabad High Court · (1924) ILR (All) 439
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(c)
High Courts06 Mar 1924
Gokul and Another Vs Emperor
Allahabad High Court · AIR 1924 All 667 : 83 Ind. Cas. 664
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts06 Mar 1924
Ishdak Tewari and Another Vs Tameshar and Others
Allahabad High Court · 79 Ind. Cas. 296
High Courts06 Mar 1924
Gottumukkula Narayana Raju and Another Vs King Emperor
Madras High Court · AIR 1924 Mad 760
Penal Code, 1860 (IPC) — Section 186
High Courts06 Mar 1924
Narayanan Chetty and Others Vs Muthiah Chettiar and Others
Madras High Court · (1924) ILR (Mad) 692 : 80 Ind. Cas. 658
High Courts06 Mar 1924
Venkatasubba Chettiar Vs Sesha Aiyar
Madras High Court · (1924) ILR (Mad) 700 : (1924) 20 LW 148
Government of India Act, 1915 — Section 107
High Courts06 Mar 1924
In Re: Gottumukkula Narayana Raju and Another
Madras High Court · 83 Ind. Cas. 657 : (1924) 20 LW 717
Penal Code, 1860 (IPC) — Section 186
High Courts06 Mar 1924
Narayanan Chetty Vs Muthiah Chetty (dead) and Others
Madras High Court · (1924) 20 LW 103 : (1924) 46 MLJ 575
High Courts06 Mar 1924
Kajulurisami and Another Vs Sooryanarayan Raju
Madras High Court · AIR 1925 Mad 126
High Courts06 Mar 1924
Kuppakkal (died) K. Ponnuswami Chetty, L.R. of the Deceased Vs Mathan Chettiar and Others
Madras High Court · (1924) 47 MLJ 477
High Courts06 Mar 1924
Kajuluri Swami and Another Vs Sree Rajah Chintalapati Sooryanarayana Razu Bahadur Garu
Madras High Court · (1924) 20 LW 192 : (1924) 47 MLJ 269
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts06 Mar 1924
Venkatasubba Chettiar Vs Sesha Iyer
Madras High Court · (1924) ILR (Mad) 700 : (1924) 47 MLJ 201
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, 94
High Courts06 Mar 1924
Venkatasubbiah Chettiar Vs Sesha Aiyar
Madras High Court · 80 Ind. Cas. 664
Provincial Insolvency Act, 1920 — Section 5