JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,528 of 61,482
Shailesh Chandra Guha Vs Bechai Gope and Others
Calcutta High Court · AIR 1925 Cal 94
Prithuram Kalita Vs Mayaram Sarma
Calcutta High Court · AIR 1925 Cal 555 : 79 Ind. Cas. 330
Reshee Case Law Vs Ambika Dassi and Others
Calcutta High Court · AIR 1925 Cal 399
Tarapada Biswas and Another Vs Kalipada Ghosh
Calcutta High Court · AIR 1924 Cal 639
Hon''ble Raja Reshee Case Law Vs Ambika Dassi and Others
Calcutta High Court · 79 Ind. Cas. 567
Harry Jones Vs Emperor
Calcutta High Court · AIR 1924 Cal 908
Tarapada Biswas and Others Vs Kalipada Ghose
Calcutta High Court · 83 Ind. Cas. 677
Narendra Nath Chatterji and Rakhal Das Tarafdar Vs Srinata Chatterji and Others
Calcutta High Court · 79 Ind. Cas. 351
Narendra Nath Chatterji Vs Rakhal Das Tarafdar and Others
Calcutta High Court · AIR 1925 Cal 510
Emperor Vs Raghya Nagya
Bombay High Court · AIR 1924 Bom 432 : (1924) 26 BOMLR 323
Dhanraj Rai and Another Vs Ram Naresh Rai and Others
Allahabad High Court · AIR 1924 All 912 : 79 Ind. Cas. 1019
Meyappa Chettiar Vs Chidambaram Chettiar
Madras High Court · AIR 1925 Mad 58 : 83 Ind. Cas. 91 : (1925) 21 LW 12 : (1924) 47 MLJ 397
S.B. Varadarajulu Vs Emperor
Madras High Court · AIR 1925 Mad 183 : (1924) 20 LW 881
Kothandaramaswami Naidu Vs Pappammal
Madras High Court · AIR 1925 Mad 218
Gaharali and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 266
Patit Paban Ray and Others Vs Emperor
Calcutta High Court · AIR 1925 Cal 580 : 84 Ind. Cas. 849
Purosattam Vs Ram Das and Others
Calcutta High Court · AIR 1925 Cal 1031 : 85 Ind. Cas. 705