High Courts28 Feb 1924
Kali Prosanna Bahaduri and Others Vs Rani Hemanta Kumari Debi and Others
Calcutta High Court · AIR 1924 Cal 977
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 99
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,530 of 61,482
High Courts28 Feb 1924
Bhola Nath Dutta Vs Radha Nath Biswas and Others
Calcutta High Court · AIR 1924 Cal 844
Criminal Procedure Code, 1898 (CrPC) — Section 47Easements Act, 1882 — Section 13
High Courts28 Feb 1924
Brajeswari Dasi Vs Rasik Chandra Ghosh and Another
Calcutta High Court · AIR 1925 Cal 739 : 85 Ind. Cas. 581
High Courts28 Feb 1924
Bhola Nath Dutt Vs Radha Nath Biswas
Calcutta High Court · (1924) ILR (Cal) 789
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts28 Feb 1924
Bhola Nath Dutta Vs Radhanath Biswas and Others
Calcutta High Court · 78 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Section 47Easements Act, 1882 — Section 13
High Courts28 Feb 1924
Vijaya Singh Dattajirao Thorat Vs Shivajirao Narayanarao Thorat and Others
Bombay High Court · 80 Ind. Cas. 761
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts28 Feb 1924
Vijayasing Dattajirao Thorat Vs Shivajirao Narayanrao Thorat
Bombay High Court · AIR 1924 Bom 416 : (1924) 26 BOMLR 378
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts28 Feb 1924
Hari Gir and Others Vs Kumar Kamakhya Narain Singh and Others
Patna High Court · AIR 1924 Patna 572
High Courts28 Feb 1924Partly Allowed
Musammat Sajid-Un-Nissa Bibi Vs Sayed Hidayat Husain and Others
Allahabad High Court · 80 Ind. Cas. 896
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25Easements Act, 1882 — Section 5
High Courts28 Feb 1924Disposed Of
Chandra Sahai Vs Durga Prasad and Another
Allahabad High Court · 79 Ind. Cas. 323
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts28 Feb 1924Allowed
Sri Kantoo Singh and Others Vs Imdad Ali and Another
Allahabad High Court · 79 Ind. Cas. 665
High Courts28 Feb 1924Dismissed
Mst. Zaitun and Another Vs Shaikh Kommal and Another
Allahabad High Court · 79 Ind. Cas. 907
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts28 Feb 1924
Baldeo Prasad and Others Vs Raja Fateh Singh and Others
Allahabad High Court · 78 Ind. Cas. 654
High Courts28 Feb 1924
Chandar Sahai Vs Durga Prasad and Another
Allahabad High Court · AIR 1924 All 682 : (1924) ILR (All) 538
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 141
High Courts28 Feb 1924
Chaudhri Har Sarup Vs Brijnandan Lal and Others
Allahabad High Court · AIR 1924 All 479 : 79 Ind. Cas. 587
North Western Provinces Tenancy Act, 1901 — Section 4(5), 79
High Courts28 Feb 1924
Chittambala Mudaliar Vs Parthasarathy Mudaliar and Another
Madras High Court · AIR 1925 Mad 194 : 84 Ind. Cas. 905 : (1924) 20 LW 659 : (1924) 47 MLJ 801
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Feb 1924
Somasundara Bhattar Vs Muthu Thevar and Another
Madras High Court · AIR 1925 Mad 188
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts28 Feb 1924
P.S. Ramanathan Chettiar (deceased) and Another Vs M.G. Mohideen Saheb
Madras High Court · AIR 1924 Mad 836 : (1924) 20 LW 475 : (1924) 47 MLJ 428
Civil Procedure Code, 1882 — Section 230Civil Procedure Code, 1908 (CPC) — Section 48
High Courts28 Feb 1924
Sivapatha Mudaliar Vs S.K. Abdul Razak
Madras High Court · AIR 1924 Mad 815 : (1924) 47 MLJ 199