High Courts28 Feb 1924
P.S. Ramanathan Chettiar Vs M.G. Moideen Sahib
Madras High Court · 80 Ind. Cas. 731
Civil Procedure Code, 1908 (CPC) — Section 48
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,531 of 61,482
High Courts27 Feb 1924
Harihara Aiyar Vs Ukkandan Variar and Others
Madras High Court · AIR 1925 Mad 207
High Courts27 Feb 1924
Somabhai Vallavbhai Vs Aditbhai Parshottam and Others
Bombay High Court · 81 Ind. Cas. 947
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 193
High Courts27 Feb 1924
Wajudi Pramanik Vs Mahomed Balai Morul
Calcutta High Court · AIR 1925 Cal 1032
High Courts27 Feb 1924
Jnendra Nath Roy Chowdhury and Others Vs Ram Ranjan Banerjee and Others
Calcutta High Court · AIR 1924 Cal 988
High Courts27 Feb 1924
Tara Prasanna Singh and Others Vs Ranjit Lal Mandal and Others
Calcutta High Court · AIR 1926 Cal 252 : 85 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 52
High Courts27 Feb 1924
Jnanendra Nath Roy Chaudhury and Others Vs Ram Ranjan Banerji and Others
Calcutta High Court · 79 Ind. Cas. 588
High Courts27 Feb 1924
Bilas Chandra Roy Vs Rajendra Chandra Das Roy and Another
Calcutta High Court · AIR 1924 Cal 839
Bengal Land Revenue Sales Act, 1859 — Section 26, 3
High Courts27 Feb 1924
Bilast Chandra Roy Vs Rajendra Chandra Das Roy and Another
Calcutta High Court · 78 Ind. Cas. 661
Bengal Land Revenue Sales Act, 1859 — Section 33Bengal Tauzi Manual, 1940 — Rule 61Contract Act, 1872 — Section 50
High Courts27 Feb 1924
Bilash Chandra Roy Vs Rajendra Chandra Das Roy
Calcutta High Court · (1924) ILR (Cal) 776
Bengal Land Revenue Sales Act, 1859 — Section 3
High Courts27 Feb 1924
Wajuddi Pramanik Vs Mohammed Bolai Morul alias Dalal Morul
Calcutta High Court · 85 Ind. Cas. 576
Bengal Tenancy Act, 1885 — Section 153B
High Courts27 Feb 1924
Somabhai Valabhbhai Vs Aditbhai Parshottam
Bombay High Court · AIR 1924 Bom 347 : (1924) 26 BOMLR 289
Criminal Procedure Code, 1898 (CrPC) — Section 476, 476BPenal Code, 1860 (IPC) — Section 471
High Courts27 Feb 1924
Jai Narayan Pande Vs Kishun Dutta Misra
Patna High Court · AIR 1924 Patna 551
Transfer of Property Act, 1882 — Section 6(e)
High Courts27 Feb 1924Dismissed
Ganpat Lal Vs Emperor through Kausila Prasad Pande
Allahabad High Court · 81 Ind. Cas. 315
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts27 Feb 1924Dismissed
Govind Prasad Singh and Others Vs Ram Das Dusadh
Allahabad High Court · AIR 1924 All 666 : 81 Ind. Cas. 43
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts27 Feb 1924Allowed
Superior Bank Limited Vs Budh Singh and Others
Allahabad High Court · 83 Ind. Cas. 1028
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 21 Rule 90, 47
High Courts27 Feb 1924Dismissed
Emperor Vs Ganpat Lal
Allahabad High Court · (1924) ILR (All) 537
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts27 Feb 1924Allowed
Fateh Singh and Others Vs Baldeo Prasad and Others
Allahabad High Court · (1924) ILR (All) 533
High Courts27 Feb 1924
Mahomed Mustafa Rowther Vs Shanmuga Thevan and Another
Madras High Court · AIR 1925 Mad 375 : 83 Ind. Cas. 349
Criminal Procedure Code, 1898 (CrPC) — Section 422