High Courts27 Feb 1924
Para Kanakan Vs Amir Bi Ammal and Others
Madras High Court · AIR 1924 Mad 837 : 84 Ind. Cas. 249 : (1924) 20 LW 327
Criminal Procedure Code, 1898 (CrPC) — Section 422
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,532 of 61,482
High Courts26 Feb 1924
Abdul Aziz Mia and Others Vs Amanmal Bathra and Others
Calcutta High Court · AIR 1925 Cal 276
Evidence Act, 1872 — Section 92
High Courts26 Feb 1924
Tarak Chandra Chuckerbutty and Another Vs Prasanna Kumar Saha
Calcutta High Court · (1924) 02 CAL CK 0065
High Courts26 Feb 1924
Dwarkadas Marwari Vs Jadab Chandra Ganguly
Calcutta High Court · (1924) ILR (Cal) 761
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts26 Feb 1924
Dwarkadas Marwari and Another Vs Jadab Chandra Ganguli and Others
Calcutta High Court · AIR 1924 Cal 801
Civil Procedure Code, 1908 (CPC) — Section 115, 47Contract Act, 1872 — Section 262
Privy Council26 Feb 1924
Mt. Durga Devi and another Vs Shambhu Nath and another
Privy Council · (1924) AIR(PC) 113
High Courts26 Feb 1924Dismissed
Bageshar Rai Vs Mst. Mahadei
Allahabad High Court · AIR 1924 All 461 : 79 Ind. Cas. 514
High Courts26 Feb 1924Disposed Of
Mahadei Vs Bageshar Rai
Allahabad High Court · (1924) ILR (All) 525
High Courts26 Feb 1924Disposed Of
Gaya Prasad and Another Vs Firm Muthu Lal Budha Lal
Allahabad High Court · 78 Ind. Cas. 1050
High Courts26 Feb 1924Allowed
Sanmukh Pande and Another Vs Jagarnath Pande and Others and Ram Saran Pande
Allahabad High Court · (1924) 02 AHC CK 0046
High Courts26 Feb 1924Disposed Of
Gaya Prasad and Another Vs Firm Mathu Lal Budha Lal
Allahabad High Court · AIR 1925 All 202
High Courts26 Feb 1924
Jagarnath Pande Vs Sanmukh Pande and Another and Ram Baran Pande
Allahabad High Court · (1924) ILR (All) 531
High Courts26 Feb 1924
Parbhu Dayal Vs Murli Dhar
Allahabad High Court · AIR 1924 All 867 : 78 Ind. Cas. 677
Limitation Act, 1963 — Section 14
High Courts26 Feb 1924
Ramappa Chettiar and Another Vs Ekambara Padayachi
Madras High Court · AIR 1924 Mad 715 : (1924) ILR (Mad) 651 : 79 Ind. Cas. 818 : (1924) 19 LW 685 : (1924) 47 MLJ 13
High Courts26 Feb 1924
Venkatramana Pai Vs Sampa alias Santappa Mallayya and Others
Madras High Court · 95 Ind. Cas. 845 : (1924) 47 MLJ 256
High Courts25 Feb 1924
Kannayiram Pillai Vs Virudupatti Gins Ltd. and Others
Madras High Court · AIR 1925 Mad 139 : (1924) 20 LW 185
High Courts25 Feb 1924
Indra Bhusan Saha and Others Vs Janardan Saha and Another
Calcutta High Court · AIR 1924 Cal 1071 : 82 Ind. Cas. 104
Bengal Tenancy Act, 1885 — Article 3Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts25 Feb 1924
Uma Charan Chakravarti Vs Guiram Bag
Calcutta High Court · AIR 1924 Cal 1008 : 83 Ind. Cas. 1040