High Courts25 Feb 1924
In Re: (Effie Jessie) Caroline Miranda
Calcutta High Court · AIR 1924 Cal 644
Succession Act, 1925 — Section 3, 46
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,533 of 61,482
High Courts25 Feb 1924
In Re: A.M.K. Goulding
Calcutta High Court · (1924) ILR (Cal) 695
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 10
High Courts25 Feb 1924Allowed
Subba Rama Hegde Vs Venkatsubba Hegde
Bombay High Court · AIR 1924 Bom 434 : (1924) 26 BOMLR 427
Registration Act, 1908 — Section 47
High Courts25 Feb 1924
Motichand Girdharshet Vs Chandrabai
Bombay High Court · AIR 1924 Bom 421 : (1924) 26 BOMLR 488
High Courts25 Feb 1924Dismissed
Lakhan Singh Vs Lal Singh and Another
Allahabad High Court · AIR 1925 All 205
High Courts25 Feb 1924
Muneshar Lal and Others Vs Amar Nath alias Chhotey Lal
Allahabad High Court · AIR 1924 All 493 : 78 Ind. Cas. 626
High Courts25 Feb 1924
T.S. Sivarama Aiyar and Others Vs T.S. Gopalakrishna Chettiar (dead) and Others
Madras High Court · AIR 1925 Mad 88 : (1924) 47 MLJ 337
Succession Act, 1925 — Section 99
High Courts24 Feb 1924
William K. Hewson Vs Ethel M. Hewson
Bombay High Court · AIR 1924 Bom 397 : (1924) 26 BOMLR 467 : 85 Ind. Cas. 774
High Courts23 Feb 1924
Joharmal Marwari Vs The King-Emperor
Patna High Court · AIR 1924 Patna 813
Penal Code, 1860 (IPC) — Section 354, 443, 457
High Courts22 Feb 1924
K. Subbarayudu and Others Vs K. Subbanna and Another
Madras High Court · AIR 1925 Mad 371
Negotiable Instruments Act, 1881 (NI) — Section 29
High Courts22 Feb 1924
Suresh Chandra Mukerjee Vs Shiti Kanta Banerjee and Others
Calcutta High Court · AIR 1924 Cal 855
Civil Procedure Code, 1908 (CPC) — Section 98Letters Patent Act, 1865 — Clause 15
High Courts22 Feb 1924
Mahimjan Bibi Vs Mir Rahim Ali and Others
Calcutta High Court · AIR 1925 Cal 435 : 79 Ind. Cas. 360
High Courts22 Feb 1924
Suresh Chandra Mukherjee Vs Shiti Kanta Banerjee
Calcutta High Court · (1924) ILR (Cal) 669
Civil Procedure Code, 1908 (CPC) — Section 98Limitation Act, 1963 — Article 142
High Courts22 Feb 1924Dismissed
Gobind Vs Ammar and Others
Allahabad High Court · (1924) 02 AHC CK 0047
High Courts22 Feb 1924Dismissed
P. Chiraunji Lal Vs Ganga Sahai and Others
Allahabad High Court · AIR 1924 All 811 : 78 Ind. Cas. 631
High Courts22 Feb 1924
Kizhakkapet Krishnamadar Vs Marambatte Unnimammu and Others
Madras High Court · 90 Ind. Cas. 999
Malabar Compensation for Tenants Improvements Act, 1899 — Section 4
High Courts22 Feb 1924
Koduri Subbarayudu and Others Vs Koyyalamudi Subbanna and Another
Madras High Court · 85 Ind. Cas. 457 : (1924) 47 MLJ 765
Negotiable Instruments Act, 1881 (NI) — Section 29
High Courts22 Feb 1924
Kizhakkepat Krishna Menon Vs Marambatte Unni Mamu and Others
Madras High Court · AIR 1925 Mad 1222 : (1925) 22 LW 186 : (1925) 49 MLJ 99
High Courts22 Feb 1924
Kalepalli Rajitagiripathy Vs Kalepalli Bhavani Sankaran and Another
Madras High Court · AIR 1924 Mad 673 : (1924) ILR (Mad) 641 : (1924) 19 LW 650 : (1924) 47 MLJ 4
High Courts22 Feb 1924
Kallepalli Rajilagiripathy Vs Kallepalli Bhavani Sankaran and Another
Madras High Court · 80 Ind. Cas. 103